Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,153 total)
DCIT, CIRCLE - 6, KOLKATA vs LOKNATH SARAF SECURITIES LTD., KOLKATA
ITA 852/KOL/2008[2003-04]Status: DisposedITAT KolkataAY 2003-04
ACIT, CHENNAI vs SHREE BALAJI COMMUNICATIONS, CHENNAI
ITA 36/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
H.ZAROOK SYED SHAH,CHENNAI vs ITO, CHENNAI
ITA 1266/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
SUNIL R. PHADTARE HUF,BHIWANDI vs ITO WD 1(4), KALYAN
ITA 3698/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SUNIL R. PHADTARE HUF,BHIWANDI vs ITO WD 1(4), KALYAN
ITA 3697/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DINESH B JHALA,MUMBAI vs ITO 15(1)(4), MUMBAI
ITA 3108/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAJEEV B. SHAH,MUMBAI vs ITO 19(2)(1), MUMBAI
ITA 262/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GRABAL ALOK IMPEX LTD,MUMBAI vs ADDL CIT RG 6(3), MUMBAI
ITA 1776/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SAPNA JAYWANT SHAH,MUMBAI vs ITO WD 16(3)(2), MUMBAI
ITA 7262/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACTION FINANCIAL SERVICES INDIA LTD,MUMBAI vs ITO (TDS)1(1), MUMBAI
ITA 7076/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACTION FINANCIAL SERVICES INDIA LTD,MUMBAI vs ITO (TDS)1(1), MUMBAI
ITA 7075/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAN INDUSTRIES INDIA LTD,MUMBAI vs ACIT (LTU), MUMBAI
ITA 6698/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MAN INDUSTRIES INDIA LTD,MUMBAI vs ACIT (LTU), MUMBAI
ITA 6697/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAN INDUSTRIES INDIA LTD,MUMBAI vs ACIT (LTU), MUMBAI
ITA 6696/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 20(3)(1), MUMBAI vs UNNOSOURCE CORPORATION, MUMBAI
ITA 5659/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO WD 20(3)(1), MUMBAI vs UNNOSOURCE CORPORATION, MUMBAI
ITA 5658/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO WD 20(3)(1), MUMBAI vs UNNOSOURCE CORPORATION, MUMBAI
ITA 5657/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO WD 20(3)(1), MUMBAI vs UNNOSOURCE CORPORATION, MUMBAI
ITA 5656/MUM/2014[2005-006]Status: DisposedITAT MumbaiAY 2005-006
DCIT CIR 6(3), MUMBAI vs MATTEL TOYS(INDIA) P. LTD, MUMBAI
ITA 4350/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NCO EXTRUSIONS LTD,MUMBAI vs CIT 8, MUMBAI
ITA 3662/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 11(2), MUMBAI vs BSR & CO., MUMBAI
ITA 2843/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 8(2)4, MUMBAI vs PHARMACEUTICAL RESEARCH ASSOCIATION INDIA P.LTD, MUMBAI
ITA 1643/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 6(1)(4), MUMBAI vs AVALON PRODUCTS P.LTD, MUMBAI
ITA 7464/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MAHENDRA MOTILAL BANTHIA,NAVI MUMBAI vs ACIT CC 39,
ITA 7151/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RADASHIR JEWELLERY CO. P.LTD,MUMBAI vs ASST CIT CIR 8(3), MUMBAI
ITA 7066/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CIR 16(2), MUMBAI vs ASHOK B. PATEL, MUMBAI
ITA 4766/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KIRTI S. PARIKH HUF,MUMBAI vs ITO WD 16(2)(1), MUMBAI
ITA 339/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KESHAVLAL DALPATBHAI ZAVERI & CO,MUMBAI vs ITO WD 6(2)(2), MUMBAI
ITA 1249/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MAHINDRA MOTILAL BANTHIA,NAVI MUMBAI vs DCIT CNE CIR 39, MUMBAI
ITA 1169/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAHINDRA MOTILAL BANTHIA,NAVI MUMBAI vs DCIT CNE CIR 39, MUMBAI
ITA 1168/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
