Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,153 total)
MITSUTOR SHIPPING AGENCY P. LTD,MUMBAI vs JT CIT (OSD) 2(2), MUMBAI
ITA 1164/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
REENA ROY,MUMBAI vs ITO 21(3)*(4), MUMBAI
ITA 7495/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ARVIVA INDUSTRIES (INDIA) LTD,NAVI MUMBAI vs ASST CIT 9(1), MUMBAI
ITA 7418/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO WD 19(3)(3), MUMBAI vs MUTIUR REHMAN NAUSHADALI, MUMBAI
ITA 5722/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MUTIUR REHMAN NAUSHADALI,MUMBAI vs ITO 19(3)(3), MUMBAI
ITA 5703/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASHFORD REALTY,MUMBAI vs DCIT 15(1), MUMBAI
ITA 5691/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SALIL S. RANADIVE,MUMBAI vs DCIT CEN CIR 15 & 16, MUMBAI
ITA 5261/MUM/2012[2001-02]Status: DisposedITAT MumbaiAY 2001-02
DANI SHARES & STOCK P.LTD,MUMBAI vs ITO 4(1)(1), MUMBAI
ITA 3487/MUM/2012[2002-03]Status: DisposedITAT MumbaiAY 2002-03
VOLTAS LTD,MUMBAI vs ADDL CIT RG 7(3), MUMBAI
ITA 1667/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LUMINANT INVESTMENTS LTD ( FORMELRY KNOWN AS LUMINANT INVESTMENTS P. LTD),MUMBAI vs ASST CIT CEN CIR 40, MUMBAI
ITA 1084/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
RELIANCE NATURAL RESOURCES LTD,NAVI MUMBAI vs ADDL CIT RG 7(2), MUMBAI
ITA 847/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KASHAN GHASWALA,MUMBAI vs ITO 12(1)(3), MUMBAI
ITA 8126/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
HOTEL CITY PALACE,MUMBAI vs ITO 12(1)(3), MUMBAI
ITA 8125/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ALLIANCE HOTELS,MUMBAI vs ITO 12(1)(3), MUMBAI
ITA 8124/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ANTHONY CARNEIRO,MUMBAI vs ITO WD 19(3)(1), MUMBAI
ITA 6957/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ARCHWAY INVESTMENT COMPANY LTD,MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 5829/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
HANJER BUILDERS P.LTD,MUMBAI vs ITO 5(1)(4), MUMBAI
ITA 5659/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
PARITOSH RUNGTA,MUMBAI vs DCIT CIR 24(2), MUMBAI
ITA 5658/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VISHAL NARESH SAINANI,MUMBAI vs DCIT 20(3), MUMBAI
ITA 5657/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
INDIA INFRASTRUCTURE DEVELOPERS LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 5656/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ALLIANCE HOTELS,MUMBAI vs ACIT 12(1), MUMBAI
ITA 4074/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ALLIANCE HOTELS,MUMBAI vs ACIT 12(1), MUMBAI
ITA 4073/MUM/2011[2001-02]Status: DisposedITAT MumbaiAY 2001-02
CITICORP FINANCE (I) LTD,MUMBAI vs ASST CIT RG 10(1), MUMBAI
ITA 3610/MUM/2011[2000-01]Status: DisposedITAT MumbaiAY 2000-01
DENIS EXPORTS P. LTD,MUMBAI vs ASST CIT CIR 8(1), MUMBAI
ITA 1680/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ADDL CIT 7(2), MUMBAI vs RELIANCE NATURAL RESOURCES LTD, NAVI MUMBAI
ITA 1425/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 9(1)(1), MUMBAI vs ABODE CONSTRUCTION LTD, MUMBAI
ITA 4067/MUM/2009[2004-05]Status: DisposedITAT MumbaiAY 2004-05
PFIZER PHARMACEUTICALS INDIA P. LTD 9FORMERLY KNOWN AS WARNER LAMBERT (I) P. LTD ),MUMBAI vs DCIT RG 8(2), MUMBAI
ITA 3367/MUM/2009[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT CIR. 8(1), MUMBAI vs M/S. AFCONS INFRASTRUCTURE LTD., MUMBAI
ITA 4269/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
SWISS RE SHARED SERVICES (INDIA) PVT. LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 380/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
MRS. REKHA JAIN,DELHI vs ITO, NEW DELHI
ITA 6632/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
