Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,153 total)
BHOOMICA AGRO INDUSTRIES LTD.,UTTAR PRADESH vs ITO, NEW DELHI
ITA 6008/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
SMT. URVASHI BANSAL,DELHI vs JCIT, NEW DELHI
ITA 2475/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, DEHRADUN vs M/S. HALLIBURTON OFFSHORE SERVICES INC., MUMBAI
ITA 6585/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. NESTOR PHARMACEUTICALS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6527/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. RIGHT TRACK ADMIZZIONZ CAMPUZ PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6263/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. GE MONEY FINANCIAL SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 440/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SURYA MERCHANTS LTD.,NEW DELHI vs CIT, KANPUR
ITA 3136/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SURYA MERCHANTS LTD.,NEW DELHI vs CIT, KANPUR
ITA 3135/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SURYA MERCHANTS LTD.,NEW DELHI vs CIT, KANPUR
ITA 3134/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SURYA MERCHANTS LTD.,NEW DELHI vs CIT, KANPUR
ITA 3133/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SURYA MERCHANTS LTD.,NEW DELHI vs CIT, KANPUR
ITA 3132/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
VGB INVESTMENTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2909/DEL/2014[1999-00]Status: DisposedITAT DelhiAY 1999-00
M/S KRISHI UTPADAN MANDI SAMITI,MORADABAD vs ITO, MORADABAD
ITA 1884/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
HEWITT ASSOCIATES (INDIA) PVT. LTD..,GURGAON vs DCIT, NEW DELHI
ITA 989/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs SH. INDERPAL SINGH WADHAWAN, NEW DELHI
ITA 952/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S VARDAN FASHION, NEW DELHI
ITA 950/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. LINK LEGAL,NEW DELHI vs DCIT, NEW DELHI
ITA 6740/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
SONARIKA HOTELS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 5757/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S JYOTI HERBS (INDIA) PVT. LTD.,DEHRADUN vs ACIT, DEHRADUN
ITA 4548/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ADIT, DEHRADUN vs M/S. SIEM OFFSHORE INC., DEHRADUN
ITA 173/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
MR. INDER PAL SINGH WADHAWAN,NEW DELHI vs ACIT, NEW DELHI
ITA 1589/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SH. SATVINDER SINGH WADHAWAN, NEW DELHI
ITA 1486/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
MR. INDER PAL SINGH WADHAWAN,NEW DELHI vs JCIT, NEW DELHI
ITA 1155/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S VARDAAN FASHION,NEW DELHI vs JCIT, NEW DELHI
ITA 1143/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. SHARP BUSINESS SYSTEMS INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1045/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
DCIT, NEW DELHI vs MR. SUDHIR SAREEN, NEW DELHI
ITA 6411/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. SHEETAL MERCANTILE PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 6099/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs KHOSIA MEDICAL INSTITUTE, NEW DELHI
ITA 5388/DEL/2010[2003-04]Status: DisposedITAT DelhiAY 2003-04
ITO, NEW DELHI vs SH. KRISHNA KUMAR SETHI, NEW DELHI
ITA 3330/DEL/2009[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S.T.LAKHAMSHI LADHA and CO. vs THE C.I.T.,MUMBAI CITY II,MUMBAI. and ORS.
ITXA/1380/2000ITAT Bombay
