Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,153 total)
E COMMERCE MAGNUM SOLUTIONS LTD,MUMBAI vs DCIT CEN CIR 5(1), MUMBAI
ITA 3179/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT (TDS) 1(3), MUMBAI vs LAQSHYA MEDIA P.LTD, MUMBAI
ITA 4390/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SEETA PRABHU,MUMBAI vs ITO 26(1)(4), MUMBAI
ITA 1020/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 15(1)(3), MUMBAI vs CHIMANLAL R SAVLA, MUMBAI
ITA 7319/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 8(2)(1), MUMBAI vs HEXAGAON NUTRITION P.LTD, MUMBAI
ITA 6720/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
JET DRILLING (S) PTE LTD,NEW DELHI vs ASST DIT (IT) 3(1), MUMBAI
ITA 6439/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHREYAS R. METHA,MUMBAI vs ITO 8(2)(4), MUMBAI
ITA 4495/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VISION,MUMBAI vs ACIT 19(3), MUMBAI
ITA 2377/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASHVINKUMAR K. KAPADIA,MUMBAI vs ASST CIT 14(3), MUMBAI
ITA 4732/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KUBER HOUSING INVESTMENT AND FINANCE P. LTD,MUMBAI vs ITO 9(2)2, MUMBAI
ITA 1587/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SHALINI SEEKOND,MUMBAI vs ITO 3(2)(2), MUMBAI
ITA 3877/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ECONOMIC PHARMACEUTICALS P.LTD,MUMBAI vs ITO WD 9(1)(3), MUMBAI
ITA 8736/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SH. NAUSHAD ADMED,SAHARANPUR vs ITO, SAHARANPUR
ITA 1480/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
JAGDEEP SINGH BHATI,NEW DELHI vs ITO, NEW DELHI
ITA 1471/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
BHARAT EMBROIDERIES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1290/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. SANJAY KUMAR,NEW DELHI vs ITO, NEW DELHI
ITA 6745/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
SIDDHI GOLD INDIA PRIVATE LIMITED,CHENNAI vs ADDL. CIT, COIMBATORE
ITA 1778/CHNY/2015[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
JP JAI LAND AND BUILDING PROMOTERS PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1721/CHNY/2015[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
ANDHRA CHAMBER OF COMMERCE,CHENNAI vs ADIT, CHENNAI
ITA 164/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
S.SUNDARARAMAN,CHENNAI vs ITO, CHENNAI
ITA 2437/CHNY/2014[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
S.SUNDARARAMAN,CHENNAI vs ITO, CHENNAI
ITA 2436/CHNY/2014[2006-2007]Status: DisposedITAT ChennaiAY 2006-2007
DWARAKA INDUSTRIAL PRODUCTS,CHENNAI vs ITO, CHENNAI
ITA 1993/CHNY/2014[2005-06]Status: DisposedITAT ChennaiAY 2005-06
M/S. GODWIN MARIA VISUVASAM,CHENNAI vs ITO, COIMBATORE
ITA 1911/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
CALSONIC KANSEI MOTHERSON AUTO PRODUCTS LTD,NEW DELHI vs DCIT, NEW DELHI
ITA 667/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ANN KUMAR,NEW DELHI vs DCIT, NEW DELHI
ITA 2757/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. PRAVEEN GUPTA,DELHI vs ADDL. CIT, NEW DELHI
ITA 1608/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. LORD KRISHNA CHARITABLE TRUST,ROHTAK vs CIT, ROHTAK
ITA 6799/DEL/2013[]Status: DisposedITAT Delhi
DCIT, NEW DELHI vs M/S. TASHU INTERNATIONAL, NEW DELHI
ITA 2114/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
THE PRINCIPAL COMMISSIONER OF INCOME TAX, vs M/S SIDDASHRI PATTIN SOUHARDA
ITA/100034/2016ITAT Karnataka
H.G.RAMESH,RATHNAKALA
C.I.T., BIKANER vs U.I.T. SRIGANGANAGAR
ITA/98/2013ITAT Rajasthan
SANGEET LODHA,KAILASH CHANDRA SHARMA