Recent Judgments

Latest ITAT tax tribunal orders across all benches.(363,142 total)

COMMISSIONER OF INCOME TAX vs SURJEET SINGH MAHENDRA SINGH and

ITA/73/2000ITAT Rajasthan
5/7/2016

D.C.I.T CIR - 6,KOLKATA., KOLKATA vs M/S UCO BANK, KOLKATA

ITA 911/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
5/7/2016

DIGBOI CARBON PVT LTD,KOLKATA vs C.I. T - I, KOLKATA, KOLKATA

ITA 893/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
5/7/2016

UCO BANK,KOLKATA vs D.C.I.T CIR - 6,KOLKATA., KOLKATA

ITA 585/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
5/7/2016

I.T.O WD-3, HALDIA, PURBA MEDINIPUR vs SHYAMALI BERA, PURBA MEDINIPUR

ITA 1735/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
5/7/2016

TIL LIMITED,KOLKATA vs D.C.I.T CIR - 1,KOLKATA, KOLKATA

ITA 1673/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
5/7/2016

VHCL INDUSTRIES LTD.,MUMBAI vs A.C.I.T CIR - 5,KOLKATA, KOLKATA

ITA 1036/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
5/7/2016

M/S CONCRETE,BURDWAN vs D.C.I.T CIR - 2,ASANSOL, ASANSOL

ITA 1000/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
5/7/2016

ITO,WARD-9(3), KOLKATA, KOLKATA vs M/S CHANAKYA STOCK BROKING SERVICES LTD., KOLKATA

ITA 611/KOL/2012[2006-07]Status: DisposedITAT KolkataAY 2006-07
5/7/2016

ACIT, CIRCLE - 10, KOLKATA, KOLKATA vs STADMED PVT. LTD., KOLKATA

ITA 223/KOL/2012[2008-09]Status: DisposedITAT KolkataAY 2008-09
5/7/2016

DCIT, CIRCLE - 1, KOLKATA, KOLKATA vs M/S. AJANTA FINE FOODS PVT. LTD., HOWRAH

ITA 588/KOL/2011[2007-08]Status: DisposedITAT KolkataAY 2007-08
5/7/2016

HEMAL S. GONDALIA,MUMBAI vs DCIT CPC (TDS), GHAZIABAD

ITA 3762/MUM/2015[2014-15(24Q-2)]Status: DisposedITAT Mumbai
5/7/2016

HEMAL S. GONDALIA,MUMBAI vs DCIT CPC (TDS), GHAZIABAD

ITA 3761/MUM/2015[2014-15(24Q-1)]Status: DisposedITAT Mumbai
5/7/2016

HEMAL S. GONDALIA,MUMBAI vs DCIT CPC (TDS), GHAZIABAD

ITA 3759/MUM/2015[2013-14(24Q-3)]Status: DisposedITAT Mumbai
5/7/2016

HEMAL S. GONDALIA,MUMBAI vs DCIT CPC (TDS), GHAZIABAD

ITA 3758/MUM/2015[2013-14(24Q-2)]Status: DisposedITAT Mumbai
5/7/2016

HEMKUNT AGRO CARE P.LTD,NAVI MUMBAI vs DCIT CPC (TDS), GHAZIABAD

ITA 3757/MUM/2015[2014-15(24Q-2)]Status: DisposedITAT Mumbai
5/7/2016

HEMKUNT AGRO CARE P.LTD,NAVI MUMBAI vs DCIT CPC (TDS), GHAZIABAD

ITA 3756/MUM/2015[2013-14(24Q-3)]Status: DisposedITAT Mumbai
5/7/2016

HEMKUNT AGRO CARE P.LTD,NAVI MUMBAI vs DCIT CPC (TDS), GHAZIABAD

ITA 3755/MUM/2015[2013-14(24Q-3)]Status: DisposedITAT Mumbai
5/7/2016

HEMKUNT AGRO CARE P.LTD,NAVI MUMBAI vs DCIT CPC (TDS), GHAZIABAD

ITA 3754/MUM/2015[2013-14(24Q-2)]Status: DisposedITAT Mumbai
5/7/2016

ASHRAY REALTORS,MUMBAI vs ITO 24(1)(3), MUMBAI

ITA 3699/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
5/7/2016

BAMAN KDB MEHTA,MUMBAI vs DCIT RG 4(1)(1), MUMBAI

ITA 3657/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
5/7/2016

ITO WD 1(4), KALYAN vs SUNIL R. PHADTARE (HUF), THANE

ITA 3653/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
5/7/2016

NEHAL CORPORATION,MUMBAI vs ITO WD 16(3)(2), MUMBAI

ITA 3610/MUM/2015[2001-02]Status: DisposedITAT MumbaiAY 2001-02
5/7/2016

DIWAKAR VIJAY PUNDIR,MUMBAI vs ASST CIT 19(3), MUMBAI

ITA 3608/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
5/7/2016

N.R. INSURANCE & FINANCIAL SERVICES,MUMBAI vs ACIT 23(2), MUMBAI

ITA 3600/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
5/7/2016

ITO 25(1)(5), MUMBAI vs UMA DOGRA, MUMBAI

ITA 3577/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
5/7/2016

ACIT 25(1), MUMBAI vs SANWARMAL B. BIYANI HUF, MUMBAI

ITA 3538/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
5/7/2016

RAMASHRAY R. YADAV,THANE vs ITO WD 4(3), THANE

ITA 3501/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
5/7/2016

ORIENTAL BANK OF COMMERCE,MUMBAI vs ADDL CIT (TTDS) RG 1, MUMBAI

ITA 7219/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
5/7/2016

JITENDRA M DOSHI,MUMBAI vs ASST CIT CEN CIR 9, MUMBAI

ITA 6250/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
5/7/2016