Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,135 total)
DCIT 12(1), MUMBAI vs MEHRU S. MEHTA, MUMBAI
ITA 2707/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SUBODH R. NEMLEKAR,MUMBAI vs ITO WD 9(3)(2), MUMBAI
ITA 6453/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO WD 9(3)(2), MUMBAI vs SUBODH R. NEMLEKAR, MUMBAI
ITA 6260/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SAHILESH R PARIWALA,MUMBAI vs JCIT 24(1)(1), MUMBAI
ITA 5183/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAJENDRA H SALOT,MUMBAI vs ITO 15(1)(4), MUMBAI
ITA 4050/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT (OSD) RG 10(1), MUMBAI vs GODREJ AGROVET LTD, MUMBAI
ITA 1278/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ORIENT TRANSPORT CO.,MUMBAI vs DCIT 12(3), MUMBAI
ITA 6899/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 17(3)(3), MUMBAI vs LATE SHRI NAGINDAS RATHOD BY HIS LEGAL HEIR SHRI NAREDNRA RATHOD, MUMBAI
ITA 6730/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CIR 12(3), MUMBAI vs ORIENT TRANSPORT CO., MUMBAI
ITA 6719/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 10(2), MUMBAI vs GODREJ AGROVET LTD, MUMBAI
ITA 152/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
EVERSMILE CONSTRUCTION CO. P. LTD,MUMBAI vs DCIT CEN CIR 5, MUMBAI
ITA 6951/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
THE DDIT (IT)-2(1), MUMBAI vs M/S. TAJ TV LTD, MUMBAI
ITA 4678/MUM/2007[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
THE PRINCIPAL COMMISSIOENR OF INCOME TAX, vs M/S SIDDASHRI PATTIN SOUHARDA
ITA/100033/2016ITAT Karnataka
H.G.RAMESH,RATHNAKALA
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs DR. PRABHAKAR KORE CREDIT SOUHARDA SAHAKARI
ITA/100037/2016ITAT Karnataka
H.G.RAMESH,RATHNAKALA
M/S KATARIA MANSION,HUBLI vs ITO, HUBLI
ITA 1042/BANG/2016[2003-04]Status: DisposedITAT BangaloreAY 2003-04
SRI KUSHAL RAJ D OSWAL,BIJAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, BIJAPUR
ITA 1150/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
M/S PRAJNA EDUCATION TRUST,SHIMOGA vs CIT, DAVANGERE
ITA 1389/BANG/2013[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ACIT, NEW DELHI vs M/S. INTERNATIONAL MANAGEMENT GROUP (UK) LTD., UK
ITA 1646/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. BLUE SCOPE STEEL INDIA PVT. LTD.,PUNE vs DCIT, NEW DELHI
ITA 6847/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. BSI GROUP INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5949/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. TEJVEER SINGH MALIK,DEHRADUN vs ITO, DEHRADUN
ITA 6284/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
VARSHNEY BHANDU FOODS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4485/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. GULSHAN MIGLANI,DELHI vs ITO, NEW DELHI
ITA 4197/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs MR. AKSHAY BHARDWAJ, NEW DELHI
ITA 3027/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT (OSD), GURGAON vs SMT. CHANDERWATI WD/O. LATE SH. JAGDISH CHAND, GURGAON
ITA 1966/DEL/2012[1992-93]Status: DisposedITAT DelhiAY 1992-93
COMMISSIONER OF INCOME TAX, KOCHI vs TRANS ASIAN SHIPPING SERVICES (P) LTD
C.A. No.-005869-005869 - 2016ITAT SC
CIT LUDHIANA vs M/SOM PARKASH SUDHARSHAN KUMARI FAMILY TRUST
ITR/73/1998ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX,LUD vs MUNJAL CASTING
ITR/396/1995ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX,LUD vs MUNJAL STEELS
ITR/371/1995ITAT Punjab & Haryana
CIT LUDHIANA vs M/SOM PARKASH SUDHARSHAN KUMARI FAMILY TRUST
ITR/21/1998ITAT Punjab & Haryana
