Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,078 total)
ITO WD 2(2), KALYAN vs MAHESH K LALWANI, ULHASNAGAR
ITA 2838/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MOHAMED LAIK MOHAMMED JUMMAN QURESHI,BHIWANDI vs ITO WD 1(2), KALYAN
ITA 1523/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
WENCELAUS I. DSOUZA,MUMBAI vs ITO 27(3)(5) OLD 22(2)(4), NAVI MUMBAI
ITA 1519/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MOHD RAZA AKBERALI GHUGHARIA,MUMBAI vs ITO 15(2)(3), MUMBAI
ITA 8111/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
RIYA TRAVELS & TOURS (I) P.LTD,MUMBAI vs ACIT CEN CIR 34, MUMBAI
ITA 277/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SHANMUGAM SAKTHIVEL,CHENNAI vs ITO, CHENNAI
ITA 762/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
INTELSAT GLOBAL SALES AND MARKETING LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 516/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, CHENNAI vs EXPRESS PUBLICATIONS (MADURAI) LTD., CHENNAI
ITA 1196/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
SOUTHERN ACADEMY OF MARITIME STUDIES PVT. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1087/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
INTELSAT GLOBAL SALES & MARKETING LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 432/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
INTELSAT GLOBAL SALES & MARKETING LIMITED,CHENNAI vs ADDL. DIT, CHENNAI
ITA 470/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
SOUTH INDIA SURGICALS CO. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 3088/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
TEXTURES & WEAVES (INDIA) P LTD.,CHENNAI vs ACIT, CHENNAI
ITA 2417/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
TEXTURES & WEAVES (INDIA) P LTD.,CHENNAI vs ACIT, CHENNAI
ITA 2416/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
THE ASSOCIATION OF SURGEONS OF INDIA,CHENNAI vs DDIT, CHENNAI
ITA 2239/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
THE ASSOCIATION OF SURGEONS OF INDIA,CHENNAI vs DDIT, CHENNAI
ITA 2238/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DDIT, CHENNAI vs THE MADRAS ELECTRIC TRADES ASSOCIATION, CHENNAI
ITA 2195/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
INTELSAT GLOBAL SALES & MARKETING LIMITED,CHENNAI vs ADIT, CHENNAI
ITA 2246/CHNY/2012[2009-10]Status: DisposedITAT ChennaiAY 2009-10
INTELSAT GLOBAL SALES & MARKETING LTD.,CHENNAI vs ITO, CHENNAI
ITA 1562/CHNY/2011[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ITO, CHENNAI vs M/S. INTELSAT GLOBAL SALES & MARKETING P LTD., CHENNAI
ITA 873/CHNY/2010[2003-04]Status: DisposedITAT ChennaiAY 2003-04
ITO, CHENNAI vs M/S. INTELSAT GLOBAL SALES & MARKETING P LTD., CHENNAI
ITA 872/CHNY/2010[2002-03]Status: DisposedITAT ChennaiAY 2002-03
M/S. INTELSAT GLOBAL SALES AND MARKETING LIMITED,CHENNAI vs ITO, CHENNAI
ITA 1621/CHNY/2010[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ITO, CHENNAI vs M/S. INTELSAT GLOBAL SALES & MARKETING P LTD., CHENNAI
ITA 1080/CHNY/2010[2005-06]Status: DisposedITAT ChennaiAY 2005-06
M/S. INTELSAT GLOBAL SALES AND MARKETING LIMITED,CHENNAI vs ITO, CHENNAI
ITA 1074/CHNY/2010[2006-07]Status: DisposedITAT ChennaiAY 2006-07
M/S. INTELSAT GLOBAL SALES AND MARKETING LIMITED,CHENNAI vs ITO, CHENNAI
ITA 1073/CHNY/2010[2005-06]Status: DisposedITAT ChennaiAY 2005-06
M/S. INTELSAT GLOBAL SALES AND MARKETING LIMITED,CHENNAI vs ITO, CHENNAI
ITA 1072/CHNY/2010[2004-05]Status: DisposedITAT ChennaiAY 2004-05
M/S. INTELSAT GLOBAL SALES AND MARKETING LIMITED,CHENNAI vs ITO, CHENNAI
ITA 1071/CHNY/2010[2003-04]Status: DisposedITAT ChennaiAY 2003-04
M/S. INTELSAT GLOBAL SALES AND MARKETING LIMITED,CHENNAI vs ITO, CHENNAI
ITA 1070/CHNY/2010[2002-03]Status: DisposedITAT ChennaiAY 2002-03
The commissioner of Income Tax-IV, Hyderabad vs M/s. Lanco Infratech Ltd.,
ITTA/436/2014ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax IV vs Pradhan Housing Pvt Ltd.,
ITTA/341/2013ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
