Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
ITO 14(3)(3), MUMBAI vs SATELLITE CABLE TV CABLE NETWORK P.LTD, MUMBAI
ITA 2714/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 20(3)(1), MUMBAI vs RAMNIK G. GALA (HUF), MUMBAI
ITA 2698/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAVIKUMAR D TREHAN,MUMBAI vs DCIT 22(2), MUMBAI
ITA 221/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MERWYN ELIES DMELLO,THANE vs ACIT CIR 2, THANE
ITA 1412/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
PRAKASH SAVJIBHAI NANDA,MUMBAI vs ITO 9(3)(2), MUMBAI
ITA 1402/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHREE MUNEESH D CHADDA,MUMBAI vs ITO 12(2)(4), MUMBAI
ITA 7753/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KARAN NARAINDAS SUKHANI,MUMBAI vs ITO 15(3)(3), MUMBAI
ITA 7697/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JASPINDER SINGH KANG,MUMBAI vs DCIT 26(2), MUMBAI
ITA 7695/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TAHNEE HEIGHTS COOPERATIVE HOUSING SOCIETY LTD,MUMBAI vs ASST CIT 16(2), MUMBAI
ITA 7136/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 1(2), MUMBAI vs IDFC ALTERNATIVES LTD, MUMBAI
ITA 6224/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
YOGESH SUNDERLAL SHAH,MUMBAI vs DCIT 24(1), MUMBAI
ITA 6093/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 3(2), MUMBAI vs INDIABULLS WHOLESALE SERVICES LTD, MUMBAI
ITA 6081/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JACKIE SHROFF,MUMBAI vs ACIT 11(1), MUMBAI
ITA 5834/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INDIABULLS WHOLESALE SERVICES LTD,NEW DELHI vs DCIT CIR 3(2), MUMBAI
ITA 5732/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 25(1), MUMBAI vs OM GANGANGIRI DEVELOPMENT CORPORATION, MUMBAI
ITA 5687/MUM/2014[2001-02]Status: DisposedITAT MumbaiAY 2001-02
SWETA GONEKA,MUMBAI vs ITO 14(1)(3), MUMBAI
ITA 5550/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 16(1), MUMBAI vs PHEROZ R. MODY, MUMBAI
ITA 4572/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 10(1), MUMBAI vs SUPREME REALTY P.LTD, MUMBAI
ITA 4265/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ATOS INDIA P. LTD,MUMBAI vs DCIT RG 8(1), MUMBAI
ITA 1467/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 9(3)(1), MUMBAI vs TARUN HIRALAL DHAMI, MUMBAI
ITA 13/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 7(1), MUMBAI vs INDIABULLS RETAIL SERVICE LTD, MUMBAI
ITA 1165/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 19(2), MUMBAI vs JENIFER NOSHIR SANJANA, MUMBAI
ITA 7667/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUNDIAL INVESTMENTS P.LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 7562/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RUPVAKULA PROPERITES P. LTD,MUMBAI vs ITO 10(2)(3), MUMBAI
ITA 7520/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SBI DFHI LTD,MUMBAI vs ASST CIT RG 2(1), MUMBAI
ITA 7433/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
JASUBHAI BUSINESS SERVICES P. LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 6651/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 25(2)(3), NAVI MUMBAI vs SWATIK DEVELOPERS, MUMBAI
ITA 5265/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
STCI FIANANCE LTD ( FORMERLY KNOWN AS SECURITIES TRADING CORPORATION OF INDIA LTD),MUMBAI vs DCIT RG 1(3), MUMBAI
ITA 4840/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
STCI FIANANCE LTD ( FORMERLY KNOWN AS SECURITIES TRADING CORPORATION OF INDIA LTD),MUMBAI vs DCIT 1(3), MUMBAI
ITA 4839/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CIR 1, MUMBAI vs ROTEX MANUFACTURERS & ENGINEERS P.LTD, MUMBAI
ITA 4600/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10