Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
PRITISH NANDY,MUMBAI vs ACIT 11(1), MUMBAI
ITA 3889/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
URBAN TRANSPORTATION INFRASTRUCTURE P.LTD,MUMBAI vs DCIT CC 39, MUMBAI
ITA 3628/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SM ENERGY TEKNIK & ELECTRONICS LTD,MUMBAI vs DCIT RG 8(3), MUMBAI
ITA 3221/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 18(2)(3), MUMBAI vs PRATAP M KAMAT, MUMBAI
ITA 6554/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABG KANDLA CONTAINER TERMINHAL LTD,MUMBAI vs ACIT 5(1), MUMBAI
ITA 6268/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUNDIAL INVESTMENTS P. LTD,MUMBAI vs ASST CIT CIR 3(3), MUMBAI
ITA 5674/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GOVIND AGARWAL. HUF,MUMBAI vs ACIT CEN CIR 32, MUMBAI
ITA 826/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT CEN CIR 20, MUMBAI vs PAREKH ALUMINEX LTD, MUMBAI
ITA 5718/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 7(2)(1), MUMBAI vs REALVALUE REALTORS P.LTD, MUMBAI
ITA 4836/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PREMAL PAREKH,MUMBAI vs ACIT CC 33, MUMBAI
ITA 5836/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
PREMAL PAREKH,MUMBAI vs ACIT CC 33, MUMBAI
ITA 5835/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MAHINDRA ENGG. & CHEMICAL PRODUCTS LTD,MUMBAI vs ACIT (OSD)-I CITY-2, MUMBAI
ITA 2947/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT CIR 6(3), MUMBAI vs LAXMI VENTURES (INDIA) LTD, MUMBAI
ITA 4243/MUM/2009[2005-06]Status: DisposedITAT MumbaiAY 2005-06
M/S. THE HINDUSTAN SEWING & WEAVING MILLS LTD.,MUMBAI vs DCIT CIR. 2(1), MUMBAI
ITA 3822/MUM/2003[1996-1997]Status: DisposedITAT MumbaiAY 1996-1997
DCIT CIR. 2(1), MUMBAI vs M/S. HINDUSTAN SPINNING & WEAVING MILL LTD., MUMBAI
ITA 3622/MUM/2003[1996-1997]Status: DisposedITAT MumbaiAY 1996-1997
DCIT, TIRUPPUR vs MAGLINK INFRA PROJECTS PVT LTD., TIRUPPUR
ITA 97/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SELLA SYNERGY INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 958/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CHENNAI vs R.K.SWAMY BBDO (P) LTD., CHENNAI
ITA 47/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO, TRICHY vs GRAMA VIDIYAL TRUST, TRICHY
ITA 392/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
M.A.K.CONSTRUCTIONS,CHENNAI vs JCIT, MADURAI
ITA 2019/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
D.TAMILRAJAN,CHENNAI vs JCIT, MADURAI
ITA 2018/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DR.K.N.THRUNAVUKARASU,CHENNAI vs ACIT, CHENNAI
ITA 1584/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
MAHESWARI YUVARAJ,CHENNAI vs ACIT, CHENNAI
ITA 284/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
WINERGY DRIVE SYSTEMS INDIA PRIVATE LIMITED,MUMBAI vs ACIT, CHENNAI
ITA 1720/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, TRICHY vs GRAMA VIDIYAL TRUST, TRICHY
ITA 1437/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, TRICHY vs GRAMA VIDIYAL TRUST, TRICHY
ITA 345/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M/S. BORG WARNER MORSE TEC INDIA PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 2239/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
The Pr. Commissioner of Income-Tax-1 vs M/s. New River Software System Pvt Ltd.,
ITTA/599/2015ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
SMT. SABITA KALLIANPURKAR,HUBLI vs ITO, HUBLI
ITA 84/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
SRI. SHYAM B HABIB,HUBLI vs ITO, HUBLI
ITA 81/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99