Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
SMT. VIMALADEVI DOSHI,HUBLI vs ITO, HUBLI
ITA 80/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
SRI. GHISULAL CHOPRA,HUBLI vs ITO, HUBLI
ITA 77/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
M/S RITTAL INDIA PVT. LTD.,DODDABALLAPUR vs DCIT, BANGALORE
ITA 431/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SHRI. S. LINGANNA,BELLARY vs DCIT, BELLARY
ITA 283/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
RAMAKANT R. SHARMA,HUBLI vs ITO, HUBLI
ITA 139/BANG/2016[1999-2000]Status: DisposedITAT BangaloreAY 1999-2000
KANCHANBAI M JAIN,HUBLI vs ITO, HUBLI
ITA 133/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
SRI. G.W BAFNA,DHARWAD vs DCIT, HUBLI
ITA 111/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
SRI. SESHMAL J JAIN,HUBLI vs ITO, HUBLI
ITA 109/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
SRI. PARASMAL J JAIN,HUBLI vs ITO, HUBLI
ITA 108/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
KAILASH O MAHAJAN,HUBLI vs ITO, HUBLI
ITA 107/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
ASST.C.I.T., SHIMOGA vs M/S H. OMKARAPPA, SHIMOGA
ITA 954/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S CITY CLUB,MANDYA vs ITO, MANDYA
ITA 853/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
MANJUDEVI H JAIN,HUBLI vs ITO, HUBLI
ITA 1509/BANG/2015[1998-99]Status: DisposedITAT BangaloreAY 1998-99
DCIT, BANGALORE vs M/S RAMBUS CHIP TECHNOLOGIES INDIA PVT. LTD., BANGALORE
ITA 1501/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SRI. JAYAN PALERI,BANGALORE vs ITO, BANGALORE
ITA 150/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S RAMSOFT TECHNOLOGIES PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1460/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S CHAITANYA PROPERTIES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1365/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
KRISHNA SRIVASTAVA,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 1273/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ASST.C.I.T., HUBLI vs HUBLI ELECTRICITY SUPPLY COMPANY LIMITED, HUBLI
ITA 1115/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ITO, BANGALORE vs M/S SLN TRADERS, BANGALORE
ITA 1045/BANG/2015[1996-97]Status: DisposedITAT BangaloreAY 1996-97
M/S INKNOWTECH PVT. LTD.,BANGALORE vs CIT, BANGALORE
ITA 937/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DY. DIT, BANGALORE vs M/S RASHTROTHANA PARISHAT, BANGALORE
ITA 898/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S R.K.V. AGENCY,BANGALORE vs DCIT, BANGALORE
ITA 743/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
MR.PARVEEZ RAHIM KHAN,BANGALORE vs INCOME TAX OFFICER, WARD-8(1), BANGALORE
ITA 1273/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S INFINERA INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1008/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
K.V. SUBRAMANYAM vs ITO,
ITA 671/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT vs M/S ASHA BUSINESS CENTRE LTD.,
ITA 1577/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S ASHA BUSINESS CENTRE PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1400/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT vs M/S NOVO NORDISK INDIA PVT. LTD., BANGALORE
ITA 1222/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DCIT vs SMT. B.M. MUMTAZ ALI,
ITA 1124/BANG/2013[2003-04]Status: DisposedITAT BangaloreAY 2003-04
