The Pr. Commissioner of Income-Tax-1 vs. M/s. New River Software System Pvt Ltd.,
ITTA/599/2015HC TelanganaHBHC01015434201530 June 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY13 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- N.B. Surti Family Trust v. ITA Nos. 1852 to 1866 &23 citing288 ITR 523 · 2007
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