Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,153 total)
SH. JHAWAN LAL JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 1426/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SUPER GROWTH CONSTRUCTION PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4784/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
SH. PRADEEP VIG,NEW DELHI vs ITO, NEW DELHI
ITA 3996/DEL/2015[2002-03]Status: DisposedITAT DelhiAY 2002-03
SANJEEV PURI,NEW DELHI vs DCIT, NEW DELHI
ITA 2477/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. JATINDER KAUR,NEW DELHI vs ACIT, NEW DELHI
ITA 1493/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. SANJEEV PURI,NEW DELHI vs DCIT, NEW DELHI
ITA 5474/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. GUJARAT GUARDIAN LTD., NEW DELHI
ITA 3596/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. GUJARAT GUARDIAN LTD., NEW DELHI
ITA 3595/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. YUGANT TRAVELS PVT. LTD., NEW DELHI
ITA 24/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ADDL. DIT, DEHRADUN vs PETROLEUM INTERNATIONAL PTE. LTD., NEW DELHI
ITA 1157/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ADDL. DIT, DEHRADUN vs INTERNATIONAL TECHNICAL SERVICES LLC, NEW DELHI
ITA 1156/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHRI SHYAM LAL MEMORIAL SIKSHA SAMITI,MEERUT vs CIT, MEERUT
ITA 5641/DEL/2013[]Status: DisposedITAT Delhi
LNG SECURITIES SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3708/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
G.S. MAYAWALA,NEW DELHI vs ITO, NEW DELHI
ITA 2352/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S. RATHI GRAPHICS TECHNOLOGIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6006/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHRI SANJEEV MADAN,NEW DELHI vs ITO, NEW DELHI
ITA 1232/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
SHRI PREM CHAWLA vs COMMISSIONER OF INCOME TAX 1
ITA/20/2016ITAT Madhya Pradesh
SHRI PREM CHAWLA vs COMMISSIONER OF INCOME TAX 1
ITA/19/2016ITAT Madhya Pradesh
SHRI PREM CHAWLA vs COMMISSIONER OF INCOME TAX 1
ITA/18/2016ITAT Madhya Pradesh
SHRI PREM CHAWLA vs COMMISSIONER OF INCOME TAX 1
ITA/17/2016ITAT Madhya Pradesh
SHRI PREM CHAWLA vs COMMISSIONER OF INCOME TAX 1
ITA/16/2016ITAT Madhya Pradesh
SHRI PREM CHAWLA vs COMMISSIONER OF INCOME TAX 1
ITA/15/2016ITAT Madhya Pradesh
Shri Prem Chawla vs Commissioner Of Incoe Tax1
ITA/14/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.K. GANGELE
COMMISSIONER OF INCOME TAX vs M/S RISHAB CONSTRUCTION PVT LT
ITA/328/2008ITAT Rajasthan
C I T vs M/S RISHAB CONST P LTD
ITA/196/2008ITAT Rajasthan
COMMISSIONER OF INCOME TAX II AMRITSAR vs M/S V.M REALTY PVT LTD
ITA/294/2014ITAT Punjab & Haryana
HOTEL PARBAT PVT. LTD.,MALDA vs DCIT, MALDA CIRCLE, MALDA, MALDA
ITA 83/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
SMT. MANJU DODI (SINCE DECEASED) LEGAL HEIR GOURAV MODI,KOLKATA vs ACIT, CIRCLE-35, KOLKATA, KOLKATA
ITA 193/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
M/S. TIRAT C.S. SHOP,ASANSOL vs ITO, WARD-1(3), ASANSOL, ASANSOL
ITA 162/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
SHEIKH ABDUS SABUR (PROP. OF KALYANI SEED FARM),BARAKAR vs ACIT, CIRCLE-BANKURA, BANKURA
ITA 104/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
