Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,153 total)
ACIT, NEW DELHI vs M/S. MOUNT EVEREST MINERAL WATER LIMITED, NEW DELHI
ITA 6536/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
MARUTI SUZUKI INDIA LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5720/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S JBM INDUSTRIES LTD., NEW DELHI
ITA 3223/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
SANTOKH SINGH,SAHARANPUR vs ITO, SAHARANPUR
ITA 1320/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs SMT. REKHA BATRA, NEW DELHI
ITA 4380/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
COMMISSIONER OF INCOME TAX (CENTRAL) -1 NEW DELHI vs PEPSI FOODS PVT LTD. AS PEPSICO INDIA HOLDING PVT.LTD.
ITA/374/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (CENTRAL)-1 NEW DELHI vs PEPSI FOODS PVT.LTD. AS PEPSICO INDIA HOLDING PVT.LTD.
ITA/373/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-1 NEW DELHI vs PEPSI FOODS PVT.LTD. AS PEPSICO INDIA HOLDING PVT.LTD.
ITA/371/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (CENTRAL) -1 NEW DELHI vs PEPSI FOODS PVT.LTD. AS PEPSICO INDIA HOLDING PVT.LTD.
ITA/370/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
C I T JAIPUR vs RAJEEV MAHESHWARI
ITA/38/2014ITAT Rajasthan
C I T JAIPUR vs RAJEEV MAHESHWARI
ITA/39/2014ITAT Rajasthan
M/S. MA CHANDI DURGA ISPAT PVT. LTD.,RANIGANJ vs ACIT, CC-XXX, KOLKATA, KOLKATA
ITA 196/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S. KUMAR BAZAR PACHWAI & COUNTRY SPIRIT SHOP,RANIGANJ vs ITO, WARD-3(1), ASANSOL, ASANSOL
ITA 178/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WARD-3(2), PURULIA, PURULIA vs M/S. D.H. BILIMORIA & SONS., PURULIA
ITA 167/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
JYOTI RANJAN ROY,KOLKATA vs A.C.I.T., CIRCLE-50, KOLKATA, KOLKATA
ITA 2857/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
A.C.I.T., CIRCLE-17,KOLKATA, KOLKATA vs INDRANI SANYAL, KOLKATA
ITA 2809/KOL/2013[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
INDSEC SECURITIES & FINANCE LTD,MUMBAI vs DCIT RG 4(1)(1), MUMBAI
ITA 805/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NEURAL TECHNOLOGIES & SOFTWARE P.LTD,MUMBAI vs ITO 13(1)(1), MUMBAI
ITA 2238/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 24(2)(3), MUMBAI vs KAPIL ASHOK BAJAJ, MUMBAI
ITA 1843/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VASANT KALYANJI BHEDA,MUMBAI vs ITO 19(3)(4), MUMBAI
ITA 1662/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASST CIT 21(3), MUMBAI vs VIJAYRAJ PROPERTIES, MUMBAI
ITA 7357/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
WALCHAND KAMDHENU COMMERCIALS P.LTD,MUMBAI vs ITO 5(3)(4), MUMBAI
ITA 7336/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 1(2), MUMBAI vs GOLDMAN SACHS (I) UINANCE P.LTD, MUMBAI
ITA 6871/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 17(1)(4), MUMBAI vs ROHIT SAVAILAL BARBHAYA, MUMBAI
ITA 5250/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 14(2)(3), MUMBAI vs LACHHMANDAS U TALREJA (HUF), MUMBAI
ITA 7644/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
BAKULESH O. AGARWAL,MUMBAI vs ITO 19(3)(1), MUMBAI
ITA 5447/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KARTIK DOSHI,MUMBAI vs ITO 22(2)(1), VASHI
ITA 3310/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CIT-2 vs HALLIBURTON EXPORTS INC.
ITA/365/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
SH. NAVNEET JHANB,NEW DELHI vs ACIT, FARIDABAD
ITA 756/DEL/2016[2001-02]Status: DisposedITAT DelhiAY 2001-02
NADEEM ISLAM,UTTAR PRADESH vs ITO, MORADABAD
ITA 588/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10