Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,005 total)
BOULEVARD SERVICES PVT LTD,KOLKATA vs C.I.T KOLKATA - III, KOLKATA
ITA 1405/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
V.P.ANANDHAN,CHENNAI vs ITO, CHENNAI
ITA 39/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
CAPITA INDIA P.LTD,MUMBAI vs ASST CIT RG 9(2)(1), MUMBAI
ITA 356/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 9(2)(1), MUMBAI vs CAPITA INDIA P. LTD, MUMBAI
ITA 105/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WD 3(2), THANE vs DEEPAK B SHAH, DOMBIVALI
ITA 5070/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WD 3(2), THANE vs DEEPAK B SHAH, DOMBIVALI
ITA 5069/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 1(5), KALYAN vs GUARDEX FIRE SYSTEMS (I) P.LTD, KALYAN
ITA 5054/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RICH & ROYAL,THANE vs ACIT CIR 3, KALYAN
ITA 4164/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ADHIVITIYA PROPERTIES LTD,MUMBAI vs CIT-53, MUMBAI
ITA 3063/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 14(2)(4), MUMBAI vs ONE STOP SHOP INDIA P.LTD, MUMBAI
ITA 2779/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
S. MANSUHLAL & CO.,MUMBAI vs DCIT 14(2), MUMBAI
ITA 247/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ACIT CIR 12(3), MUMBAI vs KABRA & ASSOCIATES, MUMBAI
ITA 6965/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHREE MADHU TEXTILES,MUMBAI vs ITO 14(2)(3), MUMBAI
ITA 7432/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ANSH MERCHANDISE P.LTD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 411/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ANSH MERCHANDISE P.LTD,MUMBAI vs ADDL CIT 5(2), MUMBAI
ITA 398/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CIR 4, THANE vs AMOL ANTONY PERIERA, THANE
ITA 6237/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
COMMISSIONER OF INCOME TAX-V vs M/S ORIENT CRAFTS LIMITED
ITA/556/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE COMMISSIONER OF INCOME TAX vs M/S THE SHAMRAO VITHAL
ITA/631/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs THE HUBLI URBAN CO OPERATIVE BANK LTD.,
ITA/481/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
SRI.SANTHOSCHAND CHOPRA S/O MR.GORAKCHAND CHOPRA vs THE INCOME-TAX OFFICER
ITA/100157/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
M/S INDIAN FARMERS FERTILISER COOPERATIVE LTD.,NEW DELHI vs PR CIT, NEW DELHI
ITA 2487/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs LATE SHRI MAHESH CHANDER BANSAL, FARIDABAD
ITA 1723/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs SHRI YASH PAL MEHTA, NEW DELHI
ITA 1722/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
UMA SANJEEVANI CHARITABLE TRUST,DELHI vs CIT (EXEMPTIONS), NEW DELHI
ITA 1411/DEL/2016[]Status: DisposedITAT Delhi
M/S. TRANS AIR,NEW DELHI vs DCIT, NEW DELHI
ITA 2367/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. TRANS AIR,NEW DELHI vs DCIT, NEW DELHI
ITA 2366/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. M.G. CONTRACTORS PVT. LTD.,NEW DELHI vs DCIT, FARIDABAD
ITA 7034/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, SONEPAT vs SH. ALOK SINGLA, SONEPAT
ITA 3/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
TRAVELPORT L.P. USA,NEW DELHI vs JDIT (OSD), NEW DELHI
ITA 286/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
TRAVELPORT L.P. USA,NEW DELHI vs JDIT (OSD), NEW DELHI
ITA 285/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
