Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,005 total)
SHRI RAKESH KUMAR,DELHI vs ITO, NEW DELHI
ITA 4540/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. HARJEET SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 326/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
THOMSON PRESS (INDIA) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1996/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. MS SHOES EAST LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 946/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
SH. HARJEET SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 6733/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. BABUSHAKA PROMOTERS (P) LTD., NEW DELHI
ITA 6444/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. RAJIV JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 5731/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, ROORKEE vs SANJEEV JAIN, MANGALORE
ITA 3714/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs SH. RAJU LAL NAGAR, NEW DELHI
ITA 3647/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SH. SUNIL SAIGAL, NEW DELHI
ITA 3450/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs M/S. GOLDY TRADERS PVT. LTD., NEW DELHI
ITA 3136/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs SMT. RENU NANDA, NEW DELHI
ITA 2569/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, MEERUT vs M/S. GUPTA KHANDSARI WORKS, MEERUT
ITA 1990/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. S.K. GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 1613/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
MR. S.K. GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 1612/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs M/S. CANTABIL RETAIL INDIA LTD., NEW DELHI
ITA 821/DEL/2012[2009-10 (F.Y. 2008-09)]Status: DisposedITAT Delhi
DCIT, NEW DELHI vs M/S. DIMENSION CONSULTING PVT. LTD., NEW DELHI
ITA 1834/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S INDO RAMA SYNTHETICS (I) LTD., NEW DELHI
ITA 2674/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs M/S. DIMENSION CONSULTING PVT. LTD., NEW DELHI
ITA 2321/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
CLAAS INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4644/DEL/2009[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT CIRCLE 22 (1) vs DAMANJIT SINGH,
ITA 886/DEL/2007[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
COMMISSIONER OF INCOME TAX-XIII vs B.S.V. ENTERPRISES,
ITA/539/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME INCOME TAX-I vs M/S ARAVALI POWER COMPANY PVT. LTD.
ITA/537/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF I.T. (CENTRAL)LTD vs M/S HERO CYCLES LTD.
ITA/52/2003ITAT Punjab & Haryana
MR. JUSTICE A.K. SIKRI,MRS. JUSTICE MANJARI NEHRU KAUL
COMMISSIONER OF INCOME TAX,LUDHIANA vs M/S HERO CYCLES LTD.
ITA/44/2003ITAT Punjab & Haryana
MR. JUSTICE A.K. SIKRI,MRS. JUSTICE MANJARI NEHRU KAUL
THE ASST.COMMISSIONER OF INCOME TAX vs M/S.SWAPNA TRUST, KOCHI
ITR/8/2008ITAT Kerala
HONOURABLE MRS. JUSTICE ANU SIVARAMAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
THE COMMISSIONER OF INCOME TAX,TRIVANRUM vs SRI.JOHN MATHAI
ITR/4/2008ITAT Kerala
HONOURABLE MRS. JUSTICE ANU SIVARAMAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
THE COMMISSIONER OF INCOME TAX vs P.S.I. DATA SYSTEMS (P)LIMITED
ITR/306/1999ITAT Kerala
HONOURABLE MRS. JUSTICE ANU SIVARAMAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
THE COMMISSIONER OF INCOME TAX vs SHRI.P.GOPALAKRISHNAN NAIR
ITR/1/2009ITAT Kerala
HONOURABLE MRS. JUSTICE ANU SIVARAMAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
THE COMMISSIONER OF INCOME TAX,COCHIN vs M/S.FRESH BAKES, ERNAKULAM
ITA/1289/2009ITAT Kerala
HONOURABLE MRS. JUSTICE ANU SIVARAMAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN