Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,005 total)
PHOOL SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 5556/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
MEENA JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 5034/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs LATE SH. RAJESH BAJAJ, L/R. SMT. SAPNA BAJAJ (WIFE), MUMBAI
ITA 1642/DEL/2012[1997-98]Status: DisposedITAT DelhiAY 1997-98
ACIT, NEW DELHI vs LATE SH. RAJESH BAJAJ, L/R. SMT. SAPNA BAJAJ (WIFE), MUMBAI
ITA 1641/DEL/2012[1997-98]Status: DisposedITAT DelhiAY 1997-98
ACIT, NEW DELHI vs LATE SH. RAJESH BAJAJ, L/R. SMT. SAPNA BAJAJ (WIFE), MUMBAI
ITA 1640/DEL/2012[1996-97]Status: DisposedITAT DelhiAY 1996-97
AMAZER INVESTMENT & FINANCE LTD. vs ACIT,
ITA 4242/DEL/2009[2003-04]Status: DisposedITAT DelhiAY 2003-04
AMAZER INVESTMENT & FINANCE LTD vs DCIT CIRCLE 1 (1),
ITA 2478/DEL/2007[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
DABUR BRICKS CO. vs ITO, WARD-4,
ITA 2680/DEL/2003[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
M/S J.P. Tobaco Product Pvt. Ltd. vs The Commissioner Of Income Tax
WP/15453/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAVI SHANKAR JHA
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs CONNAUGHT PLAZA RESTAURANT PVT. LTD.
ITA/542/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
MEHAR CHAND BHATIA vs COMMISSIONER OF INCOME TAX LUDHIANA PUNJAB
ITA/2/2016ITAT Punjab & Haryana
C I T vs GIRDHARI LAL GUPTA
ITA/50/2000ITAT Rajasthan
A.C.I.T.-CIRCLE-2, JALPAIGURI, JALPAIGURI vs M/S TRINATH ASSOCIATES, COOCHBIHAR
ITA 24/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SUBHADRA COMMERCIAL PVT. LTD.,DURGAPUR vs A.C.I.T, CIRCLE-2, DURGAPUR, DURGAPUR
ITA 2395/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
CITI GROUP GLOBAL MARKETS MAURITIUS P.LTD,MUMBAI vs ASST DIT (IT) 1(2), MUMBAI
ITA 2593/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 7(2), MUMBAI vs REDIFFUISON DENTSU YOUNG & RUBICAM P.LTD, MUMBAI
ITA 4660/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KETAN CHHOTALAL SHETH,MUMBAI vs ITO 12(3)(4), MUMBAI
ITA 2901/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KUWAIT INVESTMENT AUTHORITY,MUMBAI vs ADIT (IT) RG 3(1), MUMBAI
ITA 3081/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PR. COMMISSIONER OF INCOME TAX-6 vs NTPC TAMIL NADU ENERGY CO. LTD.
ITA/541/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
M/S ILC INDUSTRIES LTD.,HOSPET vs DCIT, BANGALORE
ITA 1009/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S ILC INDUSTRIES LTD.,HOSPET vs DCIT, BANGALORE
ITA 1008/BANG/2015[2004-05]Status: DisposedITAT BangaloreAY 2004-05
M/S ILC INDUSTRIES LTD.,HOSPET vs DCIT, BANGALORE
ITA 767/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
24/7 CUSTOMER PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1513/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
SMT. MANSI RASTOGI,DELHI vs ITO, GHAZIABAD
ITA 567/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. GHAZIABAD DEVELOPMENT AUTHORITY,NEW DELHI vs CIT, GHAZIABAD
ITA 455/DEL/2016[]Status: DisposedITAT Delhi
ASHWANI KUMAR BHARDWAJ,NEW DELHI vs ITO, NEW DELHI
ITA 2019/DEL/2016[2003-04]Status: DisposedITAT DelhiAY 2003-04
ASHWANI KUMAR BHARDWAJ,NEW DELHI vs ITO, NEW DELHI
ITA 2018/DEL/2016[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. DESIGN & DECOR (INDIA) PVT. LTD.,NOIDA vs ACIT, NEW DELHI
ITA 1750/DEL/2016[2002-03]Status: DisposedITAT DelhiAY 2002-03
NAV BHARAT ENTERPRISES,DELHI vs AC IT, NEW DELHI
ITA 4684/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs RAKESH, HARYANA
ITA 4590/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
