Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,005 total)
MR. T.V. PRABHU,BANGALORE vs ACIT, BANGALORE
ITA 151/BANG/2012[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S. FLEXTRONICS TECHNOLOGIES (INDIA) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1398/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
NARESH BANSAL,NEW DELHI vs ITO, NEW DELHI
ITA 1547/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ROHIT KAPOOR,NOIDA vs ACIT (CPC), BANGALORE
ITA 1542/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
NIRMAL HANDLOOM HOUSE (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 804/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO (EXEMPTIONS), HARYANA vs M/S. ST. LUKE EDUCATIONAL SOCIETY, FARIDABAD
ITA 6474/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs SHRI SANJAY TANEJA, NEW DELHI
ITA 6380/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. SATYA PRAKASH SINGH (HUF),NEW DELHI vs ITO, NEW DELHI
ITA 4922/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, ROHTAK vs SH. KRISHAN SINGH, ROHTAK
ITA 4916/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
NIRANJAN SINGH,MUZAFFARNAGAR vs ITO, ROORKEE
ITA 4881/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. LIGHT METALS,NEW DELHI vs ACIT, NEW DELHI
ITA 4830/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DAYA NAND PUSHPA DEVI CHARITABLE TRUST,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 4238/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, REWARI vs SH. HARI RAM, REWARI
ITA 3315/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
SUNITA DABAS,DELHI vs ITO, NEW DELHI
ITA 3303/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. DEEPTI AGARWAL, NEW DELHI
ITA 2874/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. LAXMAN DAS & SONS,NEW DELHI vs ITO, BULANDSHAHR
ITA 2289/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO (EXEMPTIONS), DEHRADUN vs RIVERDALE EDUCATION & ASSOCIATED SERVICES SOCIETY, DEHRADUN
ITA 2273/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
PREM PARKASH,PANIPAT vs ITO, PANIPAT
ITA 1528/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. ADARSH KANCH UDYOG PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5881/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S. SUNAIR HOTELS LTD., NEW DELHI
ITA 4396/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
MOHD. SHAMIM AHMAD,MUZAFFARNAGAR vs ITO, SHAMLI
ITA 3158/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NOIDA vs M/S. M.D. OVERSEAS LTD., NEW DELHI
ITA 2337/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. MANA RAM GANPAT RAM & CO.,NEW DELHI vs ACIT, NEW DELHI
ITA 2246/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. RENU SHAMLAL,NEW DELHI vs ACIT, NEW DELHI
ITA 1100/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. AITHENT TECHNOLOGIES PRIVATE LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4536/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. SANGEETA GOYAL,NEW DELHI vs ITO, NEW DELHI
ITA 3842/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. RAKESH KUMAR AGARWAL,MEERUT vs ITO, HAPUR
ITA 298/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
SH. HEM CHAND GUPTA,DELHI vs JCIT, NEW DELHI
ITA 2493/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
PUNJAB NATIONAL BANK,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 2405/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
AITHENT TECHNOLOGIES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6446/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
