Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,005 total)
DCIT, CHENNAI vs OLYMPIC CARDS LTD., CHENNAI
ITA 1211/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, THANJAVUR vs M/S. P.S.R.THANGA MAALIGAI, KARAIKAL
ITA 1259/CHNY/2012[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ACIT, THANJAVUR vs M/S. P.S.R.THANGAMALIGAI, KARAIKAL
ITA 641/CHNY/2011[2006-2007]Status: DisposedITAT ChennaiAY 2006-2007
THE PR. COMMISSIONER OF INCOME TAX-6 vs NORTEL NETWORK INDIA PVT. LTD.
ITA/548/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
DIRECTOR OF INCOME TAX (E) vs INSTITUTE OF MARKETING & MANAGEMENT
ITA/545/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
M/S GANGAGEN BIOTECHNOLOGIES PVT LTD vs THE INCOME TAX OFFICER
ITA/243/2016ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
COMMISSIONER OF INCOME TAX vs SHRI RUPESH
ITA/256/2015ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
COMMISSIONER OF INCOME TAX vs SHRI RUPESH
ITA/257/2015ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
COMMISSIONER OF INCOME TAX vs SHRI RUPESH ANAND
ITA/254/2015ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
COMMISSIONER OF INCOME TAX vs SHRI RUPESH
ITA/255/2015ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
THE COMMISSIONER OF INCOME TAX vs M/S. PRISTINE HOSPITAL AND RESEARCH CENTRE (P) LTD
ITA/404/2012ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
THE COMMISSIONER OF INCOME TAX vs M/S HEALTH CARE GLOBAL ENTERPRISES LTD
ITA/278/2013ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
SHRI. MUNINAGA REDDY vs THE ASST. COMMISSIONER OF INCOME -TAX CIRCLE 6 (1)
ITA/251/2016ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
THE COMMISSIONER OF INCOME TAX vs M/S. SAPTHARSHI CREDIT COOPERATIVE SOCIETY LTD.
ITA/596/2013ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
COMMISSIONER OF INCOME vs SHRI MUNINAGA REDDY
ITA/5/2014ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
THE COMMISSIONER OF INCOME TAX vs M/S NAMDHARI SEEDS PVT. LTD.,
ITA/362/2015ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
THE COMMISSIONER OF INCOME-TAX vs SHRI M GOPALAKRISHNA
ITA/276/2013ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
THE COMMISSIONER OF INCOME TAX vs VASAVI SHELTERS
ITA/313/2013ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
SHRI.K.S.RAMESH,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1496/BANG/2016[2006-2007]Status: DisposedITAT BangaloreAY 2006-2007
INCOME-TAX OFFICER,HUBLI vs SRI. HAFIZHUSAIN A KAMANGAR, HUBLI
ITA 1494/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SHRI. ANAND KULKARANI,BANGALORE vs INCOME-TAX OFFICER (CPC), BANGALORE
ITA 1426/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S. MANGAL PLASTIC UDYOG,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1424/BANG/2016[2014-15]Status: DisposedITAT BangaloreAY 2014-15
M/S.LAXMI POLYCHEM INDIA LIMITED,GADAG vs ASST. COMMISSIONER OF INCOME-TAX, HUBLI
ITA 1420/BANG/2016[2006-2007]Status: DisposedITAT BangaloreAY 2006-2007
LATE U.NAGI REDDY, L/R BY SON SRI N.M.SURESH,BELLARY vs INCOME-TAX OFFICER, BELLARY
ITA 1409/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DCIT, BANGALORE vs M/S ALL INDIA GRANITE ASSOCIATION, BANGALORE
ITA 1086/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S MANIPAL EDUCATION AND MEDICAL GROUP INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1258/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DCIT, BANGALORE vs M/S BANGALORE INTERNATIONAL AIRPORT LTD., BANGALORE
ITA 662/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
JCIT, BANGALORE vs M/S ABB INDIA PVT. LTD., BANGALORE
ITA 441/BANG/2014[1998-99]Status: DisposedITAT BangaloreAY 1998-99
ITO vs DR. SUSHANTH RAI,
ITA 38/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
KIRLOSKAR ELECTRIC COMPANY LTD.,BANGALORE vs ACIT,
ITA 169/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
