Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,314 total)
MINAL DEEPAK MHETA,MUMBAI vs ASST CIT 16(2), MUMBAI
ITA 657/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 33, MUMBAI vs ASHA V MEHTA, MUMBAI
ITA 6405/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
KAMAT HOLIDAY RESORTS P.LTD (ERSTWHILE) ( NOW MERGED WITH KAMAT HOTELS (INDIA) LTD),MUMBAI vs DCIT (OSD) RG 8(1), MUMBAI
ITA 5220/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NASHA TRADING & COMMERCE P.LTD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 3837/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASIAN PAINTS LTD ( ERSTWHILE TECHNICAL INSTRUMENT MANUFACTURERS( INDIA) LTD),MUMBAI vs ACIT 10(1), MUMBAI
ITA 3825/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 15(3), MUMBAI vs DEEPAK BHALLA, HUF, MUMBAI
ITA 3592/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 22(2), NAVI MUMBAI vs BABAN KATWATE, MUMBAI
ITA 3306/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BABAN B KATWATE,MUMBAI vs ASST CIT 22(2), NAVI MUMBAI
ITA 3254/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BABAN B KATWATE,MUMBAI vs ASST CIT 22(2), NAVI MUMBAI
ITA 3253/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BERNHARD SCHULTE SHIPPING (INDIA ) P.LTD,MUMBAI vs ASST CIT 10(3), MUMBAI
ITA 2366/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NEPEAN HOLDINGS P.LTD,MUMBAI vs DCIT CEN CIR 42, MUMBAI
ITA 1237/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ADDL CIT 10(2), MUMBAI vs DOW AGROSCIENCES P.LTD, MUMBAI
ITA 8092/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BONAFIDE EXPORTERS,MUMBAI vs ITO 13(2)(1), MUMBAI
ITA 5817/MUM/2011[23008-09]Status: DisposedITAT Mumbai
MANISH G. MEHTA,MUMBAI vs DCIT CC 7, MUMBAI
ITA 2331/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
LOOMS INDIA,MUMBAI vs ITO WD 18(2)(2), MUMBAI
ITA 2301/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ASHISH BUILDERS PVT. LTD.,MUMBAI vs D.C.I.T. RANGE 3(1), MUMBAI
ITA 1566/MUM/2011[2007-2008]Status: DisposedITAT MumbaiAY 2007-2008
AGRA ENGINEERING CO.,MUMBAI vs ASST CIT 12(3), MUMBAI
ITA 1264/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 10(1), MUMBAI vs SHIVSHAHI PUNARVASAN PRAKALP LTD, MUMBAI
ITA 8458/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SHI vs HAHI PUNARVASAN PRAKALP LTD,MUMBAI
ITA 8251/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KEKI H. GHARDA,MUMBAI vs DCI 9(1), MUMBAI
ITA 2418/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT 19(3), MUMBAI vs SUNILKUMAR O KOCHHAR, MUMBAI
ITA 5360/MUM/2009[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 19(3)(2), MUMBAI vs RENU S. KOCHAR, MUMBAI
ITA 5261/MUM/2009[2006-07]Status: DisposedITAT MumbaiAY 2006-07
M/S. JIVESH DEVELOPERS & PROPERTIES PVT. LTD,MUMBAI vs THE DY CIT CEN CIR 24 & 26, MUMBAI
ITA 575/MUM/2008[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs NANDA MINT & PINE CHEMICALS LTD.
ITA/677/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs NANDA MINT & PINE CHEMICALS LTD.
ITA/680/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX-IV vs M/S FRANKFINN AVIATION SERVICES PVT. LTD.
ITA/549/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
SHRI. K.YADAVASAN,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 930/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
MUNILAKKANNA (HUF),BANGALORE vs ITO, BANGALORE
ITA 288/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
THE SRI KANNIKAPARAMESHWARI CO-OP BANK LIMITED,DAVANGERE vs INCOME-TAX OFFICER, DAVANGERE
ITA 1364/BANG/2016[2004-05]Status: DisposedITAT BangaloreAY 2004-05
SHRI. V.SRINIVAS,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1100/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
