Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,339 total)
RASTOGI ESTATE & CONSTRUCTION CO. PLTD,MUMBAI vs ITO 4(3)(2), MUMBAI
ITA 5095/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ANUPAMA AGARWAL,MUMBAI vs DCIT CEN CIR 2, MUMBAI
ITA 472/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 9(3)(1), MUMBAI vs DICITEX HOME FURNISHING LTD, MUMBAI
ITA 4375/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MAHESH ANAND SONTAKKE,MUMBAI vs DCIT CPC (TDS) GHAZIABAD, UTTAR PRADESH
ITA 4365/MUM/2015[2014-15(26Q-Q1)]Status: DisposedITAT Mumbai
MANISH TOWER CO OPERATIVE HOUSING SOCIETY LTD,MUMBAI vs DCIT CPC TDS THROUGH ITO TDS 1(3)(4), UTTAR PRADESH
ITA 4358/MUM/2015[2015-16(26Q-Q-1)]Status: DisposedITAT Mumbai
KAPOOR GLASS (INDIA) P.LTD,MUMBAI vs DCIT (TS) CENTRALIZED PROCESSING CELL, GHAZIABAD, UTTAR PRADESH
ITA 4286/MUM/2015[2013-14(26Q-,2,3 & 4& 24 Q-4)]Status: DisposedITAT Mumbai
DINSHI AMPOULE MAKERS P.LTD,MUMBAI vs DCIT (TDS) CEN CPC GHAZIABAD PROCESSING CEL, GHAZIABAD, UTTAR PRADESH
ITA 4284/MUM/2015[2013-14(26Q-2,3,4)]Status: DisposedITAT Mumbai
DCIT 9(3)(1), MUMBAI vs DICITEX HOME FURNISHINGS LTD, MUMBAI
ITA 2147/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CITY CENTRE MALL NASHIK P.LTD,MUMBAI vs DCIT 6(2) (NOW ASST CIT 6(2)), MUMBAI
ITA 1783/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MUKESH U UDANI HUF,MUMBAI vs ITO 20(2)(2), MUMBAI
ITA 1426/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
RINA S. MEHTA,MUMBAI vs DCIT CC 23, MUMBAI
ITA 140/MUM/2015[1992-93]Status: DisposedITAT MumbaiAY 1992-93
ANCHOR ELECTRICALS P.LTD,MUMBAI vs ASST CIT CEN CIR 41, MUMBAI
ITA 786/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VIPUL P. DALAL,MUMBAI vs DCIT 12(2), MUMBAI
ITA 7761/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KISHENS ACCOUNTING SOLUTIONS P.LTD,MUMBAI vs ITO 9(2)(2), MUMBAI
ITA 7581/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WD 2(2), THANE vs SWASTIK BUILDERS, MUMBAI
ITA 7372/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CC 3(4) CEN RG 3, MUMBAI vs SKY BUILD P.LTD, MUMBAI
ITA 7366/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VIDHYA PHARMA CHEM P.LTD,MUMBAI vs CIT (A) -8, MUMBAI
ITA 7118/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAVISHANKAR,MUMBAI vs CIT-12, MUMBAI
ITA 7034/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SONAWALA INDUSTRIES P.LTD,MUMBAI vs JT CIT (OSD) 4(3), MUMBAI
ITA 683/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 5(2), MUMBAI vs INDIA NIVESH LTD, MUMBAI
ITA 6600/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 24(3)(2), MUMBAI vs NEETA ENTERPRISES, MUMBAI
ITA 6002/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
FALGUNI SANGHVI,MUMBAI vs ASST CIT CIR 16(2), MUMBAI
ITA 5847/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
THE BHATIA GENERAL HOSPITAL,MUMBAI vs ADDL CIT (TDS) RG 3, MUMBAI
ITA 5587/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO (TDS) 2(4), MUMBAI vs NAKSHATRA JEWELLERS P. LTD, MUMBAI
ITA 5238/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ST. ANTHONY'S INSTITUTE,MUMBAI vs ADDL CIT (TDS) RG 3, MUMBAI
ITA 4920/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
A SURTI DEVELOPERS P. LTD,MUMBAI vs ADDL CIT (TDS) RG 1, MUMBAI
ITA 4782/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 17(2), MUMBAI vs JIGNA V GALA, MUMBAI
ITA 4723/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAJNIKANT D SHROFF,MUMBAI vs ASST CIT CIR 38, MUMBAI
ITA 4424/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KSHATRIYA UNION CLUB,MUMBAI vs IT (E)-II(1), MUMBAI
ITA 4372/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ASST CIT (TDS) 2(2), MUMBAI vs ALLIED MEDIA NETWORK P.LTD, MUMBAI
ITA 3017/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11