Recent Judgments

Latest ITAT tax tribunal orders across all benches.(366,005 total)

DCIT, NEW DELHI vs M/S. UNITECH PROPERTY MANAGEMENT PVT. LTD., NEW DELHI

ITA 2615/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
19/9/2016

LIUGONG INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 2614/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
19/9/2016

ITO, NEW DELHI vs MS. VEENA JAIN, NEW DELHI

ITA 2145/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
19/9/2016

M/S. GILLETTE DIVERSIFIED OPERATIONS PVT. LTD.,MUMBAI vs DCIT, NEW DELHI

ITA 2077/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
19/9/2016

SARASWATI SHIKSHA SAMITI,HARYANA vs CIT, ROHTAK

ITA 1330/DEL/2014[]Status: DisposedITAT Delhi
19/9/2016

DCIT, NEW DELHI vs M/S. UNITECH PROPERTY MANAGEMENT PVT. LTD., GURGAON

ITA 1316/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
19/9/2016

M/S. EARTHSTONE HOLDING PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 6607/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
19/9/2016

M/S. SADHU FORGING LIMITED,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 6437/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
19/9/2016

ACIT, NEW DELHI vs M/S. KDP INFRASTRUCTURE PVT. LTD., NEW DELHI

ITA 6159/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
19/9/2016

DCIT, NEW DELHI vs M/S. RATHI BARS LIMITED, NEW DELHI

ITA 6102/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
19/9/2016

ITO (E), NEW DELHI vs CENTRE FOR DEVELOPMENT OF TELEMATICS, NEW DELHI

ITA 6057/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
19/9/2016

RATHI BARS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 5729/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
19/9/2016

RATHI BARS LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5614/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
19/9/2016

RATHI BARS LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5613/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
19/9/2016

PRECISION PIPES & PROFILES CO. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5580/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
19/9/2016

DCIT, NEW DELHI vs M/S BANSAL CREDITS LTD., DELHI

ITA 3918/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
19/9/2016

M/S. FOCUS PORTFOLIO (P) LTD.,DELHI vs ITO, NEW DELHI

ITA 1794/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
19/9/2016

DCIT, NEW DELHI vs M/S BIO RAD LABORATOR (I) PVT. LTD., NEW DELHI

ITA 1266/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
19/9/2016

ACIT, NEW DELHI vs M/S. BIO RAD LABORATORIES (INDIA) PVT. LTD., GURGAON

ITA 3526/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
19/9/2016

DCIT, NEW DELHI vs M/S. BIO RAD LABORATORIES (INDIA) PVT. LTD., NEW DELHI

ITA 2466/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
19/9/2016

ITO, NEW DELHI vs SHRI KULJEET SINGH KOCHAR, NEW DELHI

ITA 845/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
19/9/2016

DCIT, NEW DELHI vs M/S BIO RAD LABORATORIES (I) PVT. LTD., NEW DELHI

ITA 490/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
19/9/2016

DCIT, NEW DELHI vs M/S. BIO RAD LABORATORIES (INDIA) PVT. LTD., NEW DELHI

ITA 4712/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
19/9/2016

DCIT, NEW DELHI vs M/S. BIO RAD LABORATORIES (INDIA) PVT. LTD., NEW DELHI

ITA 2384/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
19/9/2016

COMMISSIONER OF INCOME TAX-II vs MADHYA PRADESH KSHETRA VITYUT VITRAN CO. LTD.

ITA/28/2010ITAT Madhya Pradesh
16/9/2016

THE COMMISSIONER OF INCOME TAX, BHOPAL vs MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN CO. LTD.

ITA/202/2012ITAT Madhya Pradesh
16/9/2016

THE COMMISSIONER OF INCOME TAX, BHOPAL vs MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN CO. LTD.

ITA/201/2012ITAT Madhya Pradesh
16/9/2016

THE COMMISSIONER OF INCOME TAX, BHOPAL, M.P. vs MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN CO. LTD.

ITA/199/2012ITAT Madhya Pradesh
16/9/2016

COMMISSIONER OF INCOME TAX-I vs M/S CAREER LAUNCHER (I) LTD.

ITA/535/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

16/9/2016

COMMISSIONER OF INCOME TAX-I vs M/S CAREER LAUNCHER (I) LTD.

ITA/534/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

16/9/2016