Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,005 total)
M/S MALTEX MALSTERS LTD. vs C I T AND ANR.
ITA/581/2008ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
M/S MALTEX MALSTERS LTD., NABHA ROAD, PUNJAB vs COMMISSIONER OF INCOME TAX, PATIALA & ANR.
ITA/782/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs IILM FOUNDATION ACADEMY
ITA/200/2011ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs IILM FOUNDATION ACADEMY
ITA/198/2011ITAT Punjab & Haryana
M/S VMT SPINNING CO LTD vs COMMISSIONER OF INCOME TAX RANGE I LUDHIANA & ANR
ITA/445/2015ITAT Punjab & Haryana
J.K.LAKSHMI CEMENT LTD. vs COMMERCIAL TAX OFFICER,PALI
C.A. No.-000102-000102 - 2010ITAT SC
DIPAK MISRA C. NAGAPPAN
BIGTEC INNOVATIONS PRIVATE LIMITED
COP/22/2016ITAT Karnataka
SURAJ GOVINDARAJ
SRI K VENKATESH DUTT vs THE TAX RECOVERY OFFICER
WP/49185/2016ITAT Karnataka
L.NARAYANA SWAMY
ARCADIS INDIA PRIVATE LIMITED vs NILL
COP/27/2016ITAT Karnataka
SURAJ GOVINDARAJ
THE BENGAL UROLOGY TRUST,KOLKATA vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA
ITA 1453/KOL/2015[]Status: DisposedITAT Kolkata
M/S E & E LTD.,KOLKATA vs CIT - 4, KOLKATA, KOLKATA
ITA 1299/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-3, SILIGURI, DARJEELING vs DARJEELING DISTRICT CENTRAL CO-OPERATIVE BANK LTD., DARJEELING
ITA 87/KOL/2014[2007-08]Status: DisposedITAT KolkataAY 2007-08
DCIT, CIR-4, KOLKATA, KOLKATA vs M/S ASSAMBROOK LTD., KOLKATA
ITA 63/KOL/2014[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
M/S THE RIGHT ADDRESS LTD.,KOLKATA vs THE INCOME TAX OFFICER,(TDS) WARD-59(4) (TDS),KOLKATA KOLKATA, KOLKATA
ITA 46/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ITO, WARD-11(1), KOLKATA, KOLKATA vs M/S. ALL INDIA TECHNOLOGIES LTD., KOLKATA
ITA 1911/KOL/2014[2002-2003]Status: DisposedITAT KolkataAY 2002-2003
ASHOK KUMAR MONDAL,BURDWAN vs ITO, WD-2(2), ASANSOL, ASANSOL
ITA 163/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S SARBARI SUPLIMENTARY C.S.SHOP,PURULIA vs INCOME TAX OFFICER -WARD 3(4), KOLKATA, ASANSOL
ITA 2858/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
RAJESH MUNDHRA,KOLKATA vs D.C.I.T CC - III,KOLKATA, KOLKATA
ITA 2526/KOL/2013[1997-1998]Status: DisposedITAT KolkataAY 1997-1998
A.C.I.T CIR - 3,ASANSOL, ASANSOL vs M/S SUKH CHAIN ISPAT INDUSTRIES PVT. LTD., RAIGANJ
ITA 2507/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S MACNEILL ENGINEERING LTD,SOUTH 24 PARGANAS vs D.C.I.T CIR - 1,KOLKATA, KOLKATA
ITA 1993/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
D.C.I.T CIR - 6,KOLKATA, KOLKATA vs M/S INTEGRATED COAL MINING LTD, KOLKATA
ITA 1758/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S THE STATE FISHERIES DEVELOPMENT CORPORATION LTD.,KOLKATA vs D.C.I.T CIR - 2,KOLKATA., KOLKATA
ITA 165/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
ACIT, CC-X, KOLKATA, KOLKATA vs M/S CONCAST STEEL & POWER LTD., KOLKATA
ITA 1487/KOL/2012[2008-09]Status: DisposedITAT KolkataAY 2008-09
ROYAL CANIN INDIA P.LTD,MUMBAI vs ASST CIT 11(1)(1), MUMBAI
ITA 784/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KALPANA KUTTY,MUMBAI vs ASST CIT 11(1), MUMBAI
ITA 3586/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SKF INDIA LTD,MUMBAI vs ASST CIT 4(3)(2), MUMBAI
ITA 1420/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
3I INDIA P.LTD,MUMBAI vs DCIT CIR 8(3)(1), MUMBAI
ITA 581/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DAIVADNYA SAMJONNATI PARISHAD MAHAJANWADI MANDAL,MUMBAI vs ITO (E) I(1), MUMBAI
ITA 5494/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 30(3), MUMBAI vs SHIVSHANKAR R. SHARMA, MUMBAI
ITA 4260/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 27(3)(1), NAVI MUMBAI vs RADIUM CREATION, NAVI MUMBAI
ITA 220/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12