Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,005 total)
DARRYL ROMESH D'MONTE,MUMBAI vs ASST CIT RG 19(3), MUMBAI
ITA 700/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GITS FOOD PRODUCTS P. LTD,MUMBAI vs DCIT CIR 10(1), MUMBAI
ITA 6983/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JANAK D. DWARKADAS,MUMBAI vs ADDLCIT RG 11(2), MUMBAI
ITA 6763/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 24(2), MUMBAI vs SHIVSHANKAR R. SHARMA, MUMBAI
ITA 5149/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
QUALITY VMG BUS DEPOT PROJECT,MUMBAI vs DCIT (TDS) 2(2),
ITA 4193/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
VIJAY JAYANTILAL CHOKSI,MUMBAI vs ITO WD 19(2)(2), MUMBAI
ITA 192/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABJAL ALI SHA,MUMBAI vs ASST CIT 19(3), MUMBAI
ITA 1020/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VIDHI BUILDERS PVT. LTD.,MUMBAI vs ACIT - 10(2), MUMBAI
ITA 5794/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AJIT CHOKSHI,MUMBAI vs DCIT RG 8(1), MUMBAI
ITA 5739/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MULLER & PHIPPS (I) LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 5575/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
SGL ENTERTAINMENT LTD,MUMBAI vs DDIT (IT) 2(1), MUMBAI
ITA 32/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ANEES UR. REHMAN,MUMBAI vs ITO 19(2)(1), MUMBAI
ITA 1239/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
STAR TELEVISION ENTERTAINMENT LTD ( SINCE AMALGAMATED WITH STAR INDIA P. LTD,MUMBAI vs DDIT (IT) 2(1), MUMBAI
ITA 7684/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SATR ASIA REGION FZ LLC (SINCE AMALGAMATED WITH STAR INDIA P.LTD),MUMBAI vs DDIT (IT) 2(1), MUMBAI
ITA 7683/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
STAR ASIAN MOVIES LTD ( SINCE AMALGAMATED WIH STAR INDIA P. LTD),MUMBAI vs DDIT (IT) 2(1), MUMBAI
ITA 7682/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
STAR INTERNATIONAL MOVIES LTD,MUMBAI vs DDIT (IT) 2(1), MUMBAI
ITA 7681/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SATELLITE TELEVISION ASIAN REGION LTD,MUMBAI vs DDIT (IT) 2(1), MUMBAI
ITA 7680/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CHANNEL V MUSIC NETWORKS LTD PARTNERSHIP,MUMBAI vs ADIT IIT) 1(2), MUMBAI
ITA 7679/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT CIR 19(2), MUMBAI vs KARISHMA M. PANJWANI, MUMBAI
ITA 6329/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BECKMAN COLTER INDIA P.LTD,MUMBAI vs ITO RG 8(1)(4), MUMBAI
ITA 6083/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KARISHMA M. PANJWANI,MUMBAI vs A.C.I.T.-19(2), MUMBAI
ITA 5960/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TAURIAN IRON & STEEL CO. P.LTD,MUMBAI vs ADDL CIT RG 4(3), MUMBAI
ITA 5920/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ADDL CIT 16(1), MUMBAI vs ROOPA KAPOOR, MUMBAI
ITA 4105/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
LILA Y. AUNDHE,MUMBAI vs ITO WD 18(2)(1), MUMBAI
ITA 3492/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT 23(3), MUMBAI vs VIMLA J GURNANI, MUMBAI
ITA 2908/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DILAWARA SINGH ARORA,MUMBAI vs ASST CIT 19(1), MUMBAI
ITA 2758/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VENKATESH SATYARAJ MYSORE,MUMBAI vs D.C.I.T. 26(1), MUMBAI
ITA 2573/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NUAIRE ENGINEERS P. LTD,MUMBAI vs ITO 9(2)(3), MUMBAI
ITA 6422/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
VOLTAS LTD,MUMBAI vs ITO WD 7(3)(4), MUMBAI
ITA 5330/MUM/2009[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT RG. - 7(2), MUMBAI vs M/S. SYNERGY LONG-IN SYSTEMS LTD., MUMBAI
ITA 4591/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002