Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,005 total)
DCIT, BANGALORE vs M/S RANKA N RANKA INFRASTRUCTURE PVT. LTD., BANGALORE
ITA 71/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S VIBHAVA INDUSTRIES,HUBLI vs JCIT, HUBLI
ITA 492/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S RAICHUR ROLLER FLOUR MILLS,RAICHUR vs DCIT, RAICHUR
ITA 451/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DCIT, BANGALORE vs FEDERATION OF KARNATAKA CHAMBERS OF COMMERCE & INDUSTRY, BANGALORE
ITA 386/BANG/2016[2006-07]Status: DisposedITAT BangaloreAY 2006-07
SUDHABAI C. JAIN,HUBLI vs ITO, HUBLI
ITA 295/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
STATE BANK OF INDIA,HOSPET vs CIT, BANGALORE
ITA 2/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SARAWATI BAI LAHOTI,GULBARGA vs INOCOME-TAX OFFICER, GULBARGA
ITA 1394/BANG/2016[2010-2011]Status: DisposedITAT BangaloreAY 2010-2011
SHRI. VIJAYA BABU T.R,BANGALORE vs THE COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1373/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S. MANILAL COMMODITIES PVT. LTD.,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1301/BANG/2016[2012-2013]Status: DisposedITAT BangaloreAY 2012-2013
M/S. TULASIRAM ENTERPRISES,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1293/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SRI. A. NAGARAJU,BANGALORE vs ITO, BANGALORE
ITA 1271/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
GRANITE MART LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1166/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S AMAN GOLD PLAZA,PUTTUR vs ITO, PUTTUR
ITA 7/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S KEM AUTO COMPONENTS LTD. vs DCIT, BANGALORE
ITA 100/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S CHANDRIKA INVESTMENTS vs ITO,
ITA 631/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
STEMPEUTICS RESEARCH PRIVATE LIMITED,BANGALORE vs JOINT DIRECTOR OF INCOME TAX, BANGALORE
ITA 1450/BANG/2013[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SIDDARAJU,MYSORE vs ADDL.CI.T., MYSORE
ITA 525/BANG/2012[2004-05]Status: DisposedITAT BangaloreAY 2004-05
M/S PARI INDIA,NEW DELHI vs DCIT, NEW DELHI
ITA 1495/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. IMRAN,NEW DELHI vs ITO, GHAZIABAD
ITA 741/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. PANASONIC INDUSTRIAL ASIA PTE LTD.,GURGAON vs ACIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 6734/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
MRS. ANU GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 3376/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. S.B. INDUSTRIES,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 1056/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
THE RICE COMPANY OF INDIA (P) LTD,NEW DELHI vs ITO, NEW DELHI
ITA 7092/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S PRASAD & CO. PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5588/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
RISHI SEHDEV,NEW DELHI vs ACIT, NEW DELHI
ITA 1447/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. SCANTECH INDIA PVT. LTD. (PRESENTLY KNOWN AS TERACOM LTD.),NEW DELHI vs ADDL. CIT, NOIDA
ITA 1651/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
HOTEL STEELWELL PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 754/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S SCANTEC (INDIA) PVT. LTD.,NOIDA vs ADDL. CIT, UTTAR PRADESH
ITA 2893/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S SCANTEC (INDIA) PVT. LTD.,NOIDA vs DCIT, NOIDA
ITA 2030/DEL/2009[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S SCANTEC (INDIA) PVT. LTD.,NOIDA vs ACIT, NOIDA
ITA 2029/DEL/2009[2003-04]Status: DisposedITAT DelhiAY 2003-04
