Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,470 total)
DCIT 8(2), MUMBAI vs NICO EXTRUSIONS P.LTD, MUMBAI
ITA 5367/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
HIRARAM PATAJI PATEL,MUMBAI vs ITO 25(2)(1), MUMBAI
ITA 4561/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 18(1)(2), MUMBAI vs ARUN D. TEJUJA, MUMBAI
ITA 5914/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
RAMNARAYAN ARJUN SINGH FOUNDATION,MUMBAI vs DIT (E) 3(1), MUMBAI
ITA 5224/MUM/2013[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NETAMAGIC IT SERVICES P.LTD,MUMBAI vs ITO 9(2)(3), MUMBAI
ITA 3157/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
COMPTEL OYJ,FINLAND vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 1686/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
COMPTEL OYJ,FINLAND vs DCIT, NEW DELHI
ITA 726/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. GLOBAL ONE INDIA PVT. LTD., GURGAON
ITA 2088/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SMT. ASHA SINGHANIA, NEW DELHI
ITA 4766/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S CHAIRMAN FASHIONS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3232/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT (LTU), NEW DELHI vs M/S SHARDA MOTOR INDUSTRIES LTD., NEW DELHI
ITA 2587/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs SMT. GEETA DEVI AGGARWAL, NEW DELHI
ITA 1906/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, DEHRADUN vs SH SURJIT SINGH & SONS (HUF), DEHRADUN
ITA 5698/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
SANJAY KUMAR VERMA,HARIDWAR vs ITO, ROORKEE
ITA 5080/DEL/2011[1997-98]Status: DisposedITAT DelhiAY 1997-98
DCIT CIRCLE 12 (1) vs GENERAL SALES LTD,
ITA 992/DEL/2008[2004-2005]Status: DisposedITAT DelhiAY 2004-2005
SOMAIYA ORGANO CHEMICALS LTD. vs THE C.I.T.BOMBAY.
ITR/114/1998ITAT Bombay
SRI PRANTIK GHOSH,KOLKATA vs ITO, WD-2, MALDA, MALDA
ITA 960/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
PUSHPKANT COMMODITIES PVT. LTD.,KOLKATA vs ITO, WD-2(1), KOLKATA, KOLKATA
ITA 951/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
BADU RURAL WELFARE SOCIETY,KOLKATA vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA
ITA 94/KOL/2016[]Status: DisposedITAT Kolkata
M/S CREDAI BENGAL,KOLKATA vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA
ITA 381/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
M/S EVERGLOW INVESTMENT PVT. LTD.,KOLKATA vs ITO, WD-12(2), KOLKATA, KOLKATA
ITA 1028/KOL/2016[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
M/S THE DREAM DEVELOPMENT CO.,PURBA MEDINIPUR vs ITO, WD-27(1), HALDIA, HALDIA
ITA 1021/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SHREE GOENKA SEVA TRUST,KOLKATA vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA
ITA 1423/KOL/2015[2015-16]Status: DisposedITAT KolkataAY 2015-16
DCIT, CIRCLE-12(2), KOLKATA, KOLKATA vs M/S. SELVEL ADVERTISING PVT. LTD., KOLKATA
ITA 2122/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
SHRI HRIBU BOSE,ASANSOL vs I.T.O, WARD-1(2), ASANSOL, ASANSOL
ITA 2214/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
V.MART RETAIL LTD,KOLKATA vs ADDL C.I.T RG - 7,KOLKATA, KOLKATA
ITA 2120/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
SELEVEL ADVERTISING PVT LTD,KOLKATA vs C.I.T KOLKATA - IV,KOLKATA, KOLKATA
ITA 2065/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
SAMAJOTHAN GRAMODYOG SAMITI,UTTAR PRADESH vs ITO, MORADABAD
ITA 2912/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. WELCO SANITATION PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4882/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. SURINDER NAYYAR,DELHI vs ACIT, NEW DELHI
ITA 4638/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
