Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,470 total)
SH. MANISH NAYYAR,DELHI vs ACIT, NEW DELHI
ITA 4636/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. SANDEEP JAIN,NEW DELHI vs DCIT, NEW DELHI
ITA 2249/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S. KROLL ASSOCIATES (INDIA) PVT. LTD.,MUMBAI vs ACIT, NEW DELHI
ITA 2085/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. D.P.S. KOHLI,NEW DELHI vs ACIT, NEW DELHI
ITA 1783/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT (LTU), NEW DELHI vs M/S. POWER FINANCE CORPORATION LTD., NEW DELHI
ITA 5658/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
DCIT (LTU), NEW DELHI vs M/S. POWER FINANCE CORPORATION LTD., NEW DELHI
ITA 5657/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
ITO, NEW DELHI vs M/S ROSE ADVERTISING P. LTD., DELHI
ITA 2827/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ROSE ADVERTISING PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2293/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHRIRAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDATION,NEW DELHI vs JDIT (EXEMPTIONS), NEW DELHI
ITA 920/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SANDEEP KUMAR MITTAL PROP., DELHI
ITA 5356/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S. FIS GLOBAL RECOVERY SERVICES INDIA PVT. LTD., NEW DELHI
ITA 4315/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs MR. DEVENDER KUMAR AGGARWAL, NEW DELHI
ITA 3555/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs MR. DEVENDER KUMAR AGGARWAL, NEW DELHI
ITA 3554/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. INDIAN BANK MAIN BRANCH, NEW DELHI
ITA 1519/DEL/2012[2007-08 (F.Y. 2006-07)]Status: DisposedITAT Delhi
ITO, NEW DELHI vs M/S. FIS GLOBAL RECOVERY SERVICE INDIA PVT. LTD., NEW DELHI
ITA 1410/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. PANKAJ DHINGRA,NEW DELHI vs ACIT, NEW DELHI
ITA 2155/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S SAMSUNG INDIA ELECTRONICS LTD., NEW DELHI
ITA 1835/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S. BECTON DICKINSON INDIA PVT. LTD., GURGAON
ITA 1255/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
MEERUT DEVELOPMENT AUTHORITY,NEW DELHI vs ADDL. CIT, MEERUT
ITA 5457/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
MEERUT DEVELOPMENT AUTHORITY,NEW DELHI vs ADDL. CIT, MEERUT
ITA 5455/DEL/2010[2003-04]Status: DisposedITAT DelhiAY 2003-04
ITO, NEW DELHI vs M/S. E VALUE SERVE.COM, NEW DELHI
ITA 393/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. C. MURUGAN,CHENNAI vs ITO, CHENNAI
ITA 2035/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, TIRUPPUR vs KESHARINANDAN KNIT FABRICS (P) LTD., TIRUPPUR
ITA 1982/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, TIRUPPUR vs SUEERA ALLOYS GLOBAL P LTD., AVANASHI
ITA 1980/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
RAJAMANI RAJKUMAR,CHENNAI vs DCIT, CHENNAI
ITA 1972/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
JCIT, CHENNAI vs CHETTINAD MORIMURA SEMICONDUCTOR MATERIAL PVT LTD., KANCHEEPURAM
ITA 1537/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
TRACTORS AND FARM EQUIPMENTS LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1505/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, TIRUPPUR vs S P APPARELS LIMITED, AVANASHI
ITA 1465/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
M.SHANMUGAM,CHENNAI vs ITO, CHENNAI
ITA 1832/CHNY/2015[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
DCIT, CHENNAI vs S.C.SEKAR, CHENNAI
ITA 2483/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11