Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,470 total)
CENOSPHERE INDIA PVT LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1094/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
SUNDARAM FASTENERS LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1166/CHNY/2013[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
SUNDARAM FASTENERS LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1165/CHNY/2013[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
ACIT, CHENNAI vs M/S. SUNDARAM FASTERNERS LTD., CHENNAI
ITA 675/CHNY/2012[2006-07]Status: DisposedITAT ChennaiAY 2006-07
SUNDRAM FASTENERS LIMITED,CHENNAI vs ADDL.CIT, CHENNAI
ITA 591/CHNY/2012[2006-07]Status: DisposedITAT ChennaiAY 2006-07
TRIMURTI HEIGHTS AND PROPERTIES P.LTD,MUMBAI vs ITO 2(3)(3), MUMBAI
ITA 541/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
A.W FABER CASTELL INDIA P.LTD,MUMBAI vs DCIT 9(1)(1), MUMBAI
ITA 1018/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
P.K. SHAH SHARES & SECURITIES P.LTD,MUMBAI vs ACIT 4(2) OR CIT CITY 4, MUMBAI
ITA 944/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ANJU RAJESH PODDAR,MUMBAI vs ACIT CC 43, MUMBAI
ITA 5831/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PRAKASH P. MALI,MUMBAI vs DCIT (OSDI) CR 7, MUMBAI
ITA 5789/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRAKASH P. MALI,MUMBAI vs DCIT (OSDI) CR 7, MUMBAI
ITA 5788/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRAKASH P. MALI,MUMBAI vs DCIT (OSDI) CR 7, MUMBAI
ITA 5787/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHANKAR P. MALI,MUMBAI vs DCIT (OSD I) CIR 7, MUMBAI
ITA 5784/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHANKAR P. MALI,MUMBAI vs DCIT (OSD I) CIR 7, MUMBAI
ITA 5783/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 3(3) CEN RG 3, MUMBAI vs MANJU GUPTA, MUMBAI
ITA 5726/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CEN CIR 7(3), MUMBAI vs PRVAINCHANDRA N. KAMDAR, MUMBAI
ITA 5487/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CEN CIR 7(3), MUMBAI vs PRVAINCHANDRA N. KAMDAR, MUMBAI
ITA 5483/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 7(3), MUMBAI vs PRVAINCHANDRA N. KAMDAR, MUMBAI
ITA 5482/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CEN CIR 7(3), MUMBAI vs PRVAINCHANDRA N. KAMDAR, MUMBAI
ITA 5481/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ASHOK V. GOKANI,MUMBAI vs ITO WD 25(3)(3), MUMBAI
ITA 4486/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CORCON INSITUTE OF CORROSION,MUMBAI vs CIT (E), MUMBAI
ITA 4406/MUM/2015[]Status: DisposedITAT Mumbai
KINJAL CONSTRUCTION CO. & CHIRAG CONSTRUCTION CO. (JV),MUMBAI vs ITO 18(2)(4), MUMBAI
ITA 4384/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
K.S. KARTIKEYAN,MUMBAI vs ITO 22(2)(1), NAVI MUMBAI
ITA 3604/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ALLY PHARMA OPTIONS P.LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 339/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
HEMA R. GUPTA,MUMBAI vs ITO WD 14(3)(2), MUMBAI
ITA 2639/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03
NILESH RAKESHKUMAR GUPTA,MUMBAI vs ITO WD 14(3)(2), MUMBAI
ITA 2638/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NARPAT MEHTA, MUMBAI vs ACIT CEN CIR 4(1), MUMBAI
ITA 2153/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NARPAT MEHTA, MUMBAI vs ACIT CEN CIR 4(1), MUMBAI
ITA 2151/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
VIDYA K GAONKAR,MUMBAI vs ACIT 19(2), MUMBAI
ITA 2014/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
K UTTAMLAL (EXPORTS) P LTD,MUMBAI vs DCIT CIR 6(2), MUMBAI
ITA 1792/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
