Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,459 total)
DOLLY LUTHRA,M.P. vs ITO 21(1)(1), MUMBAI
ITA 5212/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 9(2), MUMBAI vs DHIREN P. DALAL, MUMBAI
ITA 5164/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HARSHA NILESH SHETH,MUMBAI vs ITO WD 21(1)(2), MUMBAI
ITA 4870/MUM/2014[2000-01]Status: DisposedITAT MumbaiAY 2000-01
HARSHA NILESH SHETH,MUMBAI vs ITO 21(1)(2), MUMBAI
ITA 4867/MUM/2014[1999-00]Status: DisposedITAT MumbaiAY 1999-00
ITO TDS 3(3), MUMBAI vs SUPER RELIGARE LABORATORIS LTD, NEW DELHI
ITA 4579/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DEEPAK MADHUKAR MAYEKAR,MUMBAI vs ITO 18(2)(2), MUMBAI
ITA 4182/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 25(2), MUMBAI vs VIJAY M VAGHANI, MUMBAI
ITA 3434/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HINDUJA VENTURES LTD,MUMBAI vs DCIT CIR 8(2), MUMBAI
ITA 302/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3, THANE vs SHUBH BUILDERS & DEVELOPERS, MUMBAI
ITA 2380/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SAMBHAV TIRTH CO OP HSG SOCIETY LTD,MUMBAI vs ITO WD 16(2)(1), MUMBAI
ITA 1989/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
PINEBRIDGE INVESTMENT ASSET MANAGEMENT COMPANY (I) P.LTD,MUMBAI vs ASST CIT CIR 6(1), MUMBAI
ITA 1568/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAJU B DOSHI,MUMBAI vs ASST CIT 19(2)(2), MUMBAI
ITA 1033/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RAJU B DOSHI,MUMBAI vs ASST CIT 19(2)(2), MUMBAI
ITA 1032/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
HI KLASS MOVING PICTURE P.LTD,MUMBAI vs ACIT CIR 6(3), MUMBAI
ITA 929/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
HI KLASS MOVING PICTURE P.LTD,MUMBAI vs ACIT CIR 6(3), MUMBAI
ITA 928/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
HI KLASS MOVING PICTURE P.LTD,MUMBAI vs ACIT CIR 6(3), MUMBAI
ITA 927/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
HI KLASS MOVING PICTURE P.LTD,MUMBAI vs ACIT CIR 6(3), MUMBAI
ITA 926/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DCIT 9(2), MUMBAI vs DEEPAK PREMNARAYEN, MUMBAI
ITA 876/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MEHTA JAISING DEVELOPERS,MUMBAI vs ADDL CIT RG 15(2), MUMBAI
ITA 6746/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CIR 3, KALYAN vs RICH & ROYAL, MUMBAI
ITA 6652/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RADHIKA MOHAN KAMAT,MUMBAI vs ASST CIT 15(2), MUMBAI
ITA 6623/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHISHMA REALTY LTD.,MUMBAI vs DCIT RG 2(1), MUMBAI
ITA 5726/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BHISHMA REALTY LTD.,MUMBAI vs ACIT CIR 2(1), MUMBAI
ITA 5725/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CC 1, MUMBAI vs FOREVER PRECIOUS JEWELERY & DIAMOND LTD, MUMBAI
ITA 4295/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RAJESH & CO,MUMBAI vs ITO 14(3)(3), MUMBAI
ITA 3049/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ALEMBIC SECURITIES P.LTD,MUMBAI vs DCIT CEN CIR 46, MUMBAI
ITA 245/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ALEMBIC SECURITIES P.LTD,MUMBAI vs DCIT CEN CIR 46, MUMBAI
ITA 244/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ALEMBIC SECURITIES P.LTD,MUMBAI vs DCIT CEN CIR 46, MUMBAI
ITA 243/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CEN CIR 14, MUMBAI vs SIDDHI TWINKLE ENTERPRISES, MUMBAI
ITA 2395/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DIRECTI INTERNET SOLUTIONS P.LTD,MUMBAI vs ACIT 5(1), MUMBAI
ITA 1778/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
