Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,421 total)
DCIT, BANGALORE vs M/S NOVELL SOFTWARE DEVELOPMENT INDIA PVT. LTD., BANGALORE
ITA 281/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DCIT, BANGALORE vs M/S HEWLETT PACKARD GLOBAL SOFT PVT. LTD., BANGALORE
ITA 1371/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
UNITED BREWERIES LTD.,BANGALORE vs ADDL..C.I.T., BANGALORE
ITA 722/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SRI. R. SRINIVASA,BANGALORE vs ITO, BANGALORE
ITA 701/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SRI. R. SRINIVASA,BANGALORE vs ITO, BANGALORE
ITA 700/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S BAIRAVI PROPERTIES & CONSTRUCTION PVT. LTD. vs DCIT,
ITA 203/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S CMP MEDICAL INDIA PVT. LTD. vs DCIT,
ITA 433/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DCIT vs M/S GMR INFRASTRUCUTRE LTD.,
ITA 232/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
INTEL CORPORATION,BANGALORE vs DY. DIR I.T., BANGALORE
ITA 1486/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
TELSIMA COMMUNICATION PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 497/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S I SOFT HEALTH SERVICES (INDIA) PVT. LTD.,CHENNAI vs ITO, BANGALORE
ITA 1256/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
CGI INFORMATION SYSTEMS AND MANAGEMENT,BANGALORE vs DCIT, BANGALORE
ITA 1227/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S SUPPORT.COM INDIA PIRVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1300/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
C I T vs M/S HARAYAN TELECOM LTD.
ITA/469/2008ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
PR COMMISSIONER OF I T NEW C R B JAIPUR vs ASHOK KUMAR AGARWAL
ITA/168/2016ITAT Rajasthan
HARYANA STATE ROAD & BRIDGES DEVELOPMENT CORP vs COMMISSIONER OF INCOME TAX PKL & ORS
ITA/85/2016ITAT Punjab & Haryana
C I T JAIPUR vs M/S NESH FASHIONS INDIA LTD
ITA/603/2008ITAT Rajasthan
C I T-I JAIPUR vs SHRI GAJ SINGH
ITA/97/2014ITAT Rajasthan
C I T JAIPUR vs BIRBALRAM RAM CHANDRA AND PARTY
ITA/209/2015ITAT Rajasthan
HEAVENLY HOMES (P) LTD vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA/109/2016ITAT Kerala
VEVEO(INDIA) PRIVATE LIMITED
COP/83/2016ITAT Karnataka
RAGHVENDRA S.CHAUHAN
M/S ASPECTIVE VANIJYA PVT. LTD.,KOLKATA vs PCIT, CENTRAL, KOLKATA-2, KOLKATA
ITA 1007/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
GAYATRI BHARGAVA,KOLKATA vs ADDL. C.I.T.-RANGE-52, KOLKATA, KOLKATA
ITA 2465/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
EDEN REALTY VENTURE (P) LTD.,KOLKATA vs D.C.I.T CIR - 5,KOL., KOLKATA
ITA 1861/KOL/2012[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
MOHIT RAKESHKUMAR GUPTA,MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2649/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MOHIT RAKESHKUMAR GUPTA,MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2646/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MOHIT RAKESHKUMAR GUPTA,MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2645/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
MOHIT RAKESHKUMAR GUPTA,MUMBAI vs ITO 14(3)(2), MUMBAI
ITA 2644/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ACIT CC 3(3) CEN RG 3, MUMBAI vs PADMA KAINYA, MUMBAI
ITA 7431/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CC 3(3) CEN RG 3, MUMBAI vs PRADEEP KAINYA, MUMBAI
ITA 7430/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07