Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,416 total)
ITO(IT)-2(1), MUMBAI vs SATISH BEHARILAL RAHEJA, MUMBAI
ITA 6549/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT 8(3), MUMBAI vs SHINGAR P.L TD, MUMBAI
ITA 4264/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PROGRESS SOFTWARE SOLUTIONS (I) P.LTD,MUMBAI vs ASST CIT 5(3), MUMBAI
ITA 3151/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABU DHABI COMMERCIAL BANK LTD,MUMBAI vs DDIT (IT) 1(1), MUMBAI
ITA 5417/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SH. RAGHUBIR PRASAD,DELHI vs ITO, NEW DELHI
ITA 878/DEL/2016[2003-04]Status: DisposedITAT DelhiAY 2003-04
SH. AMIT KUMAR,DELHI vs ITO, NEW DELHI
ITA 877/DEL/2016[2003-04]Status: DisposedITAT DelhiAY 2003-04
BIRLASOFT (INDIA) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 479/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, GURGAON vs M/S HEWO APARTMENT OWNERS WELFARE ASSOCIATION, GURGAON
ITA 2328/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, NEW DELHI vs M/S. AASHIRWAD LOGISTICS, NEW DELHI
ITA 2282/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
MS ANJU DHAWAN,NEW DELHI vs ASSESSING OFFICER, NEW DELHI
ITA 2163/DEL/2016[2009-10]Status: PendingITAT DelhiAY 2009-10
M/S. MOOLCHAND AWANA,NOIDA vs ITO, NOIDA
ITA 1753/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO (E), NEW DELHI vs SOCIRTY FOR PROMOTION OF INDIAN CLASSICAL MUSIC AND CULTURAL AMONGST YOUTH (SPIC MACAY), NEW DELHI
ITA 6120/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. ANIL KUMAR SHARMA,DELHI vs ITO, NEW DELHI
ITA 4642/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
RAMLAL BANSIWAL AND SONS,DELHI vs ITO, NEW DELHI
ITA 4251/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. SCHNEIDER ELECTRIC INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 937/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. YADAV EXHIBITORS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3338/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. TIMES ACADEMY LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 294/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. AGILENT TECHNOLOGIES (INTERNATIONAL) PVT. LTD.,GURGAON vs ACIT, GURGAON
ITA 1255/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. MALVIKA INVESTMENTS & SERVICES PVT. LTD., NEW DELHI
ITA 123/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. MERCANTILE CAPITAL & FINANCIAL SERVICES PVT. LTD., NEW DELHI
ITA 1144/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SH. GURCHARAN SINGH BHATIA, NEW DELHI
ITA 5481/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
SSIPL LUXURY FASHION PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 5368/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, MEERUT vs SH. AKHIL KUMAR GUPTA, MEERUT
ITA 1780/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S FRANCHISE INDIA HOLDINGS LTD THR SACHIN MARYA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 3(1) AAYAKAR BHAWAN SEC 17 CHD
CWP/12322/2015ITAT Punjab & Haryana
THE PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BANGALORE. vs DR. WILLIAM BRITTO.
TXA/48/2016ITAT Bombay
SRI G BALRAJ vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/355/2014ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
SRI G BALRAJ vs THE ASSISTANT COMMISSIONER
ITA/354/2014ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
COMMISSIONER OF INCOME TAX -III vs M/S. L T KARLE & CO.,
ITA/218/2011ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
THE COMMISSIONER OF INCOME TAX vs M/S RNS INFRASTRUCTURE LIMITED
WA/489/2016ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
PRATUSH PATODIA,KOLKATA vs ITO, WD-33(3), KOLKATA, KOLKATA
ITA 857/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
