Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,369 total)
SUVARNA NAGAR CO OPERATIVE HOUSING SOCIETY LTD,MUMBAI vs CIT 21, MUMBAI
ITA 3658/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
VITHALNAGAR CO OPERATIVE HOUSING SOCIETY LTD,MUMBAI vs CIT 21, MUMBAI
ITA 3656/MUM/2014[1995-96]Status: DisposedITAT MumbaiAY 1995-96
THE NAVYUG CO OPERATIVE HOUSING SOCIETY LTD,MUMBAI vs CIT 21, MUMBAI
ITA 3655/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ENGINEERING MAZDOOR SABHA,MUMBAI vs ACIT CEN CIR 43, MUMBAI
ITA 356/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
JAI HIND CO OP HSG SOC LTD,MUMBAI vs CIT 21, MUMBAI
ITA 2363/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MANOJ GOPAL GUPTA,MUMBAI vs ITO 25(3)(1), MUMBAI
ITA 2244/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO WD 20(3)(1), MUMBAI vs ELECTRONICS & ENGINEERING CO., MUMBAI
ITA 1622/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THE STANDARD BATTERIES LTD,MUMBAI vs DCIT RG 5(3), MUMBAI
ITA 1492/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ADIT (IT) (2), MUMBAI vs DAIMLER AG, MUMBAI
ITA 7648/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUDHIR S. MEHTA,MUMBAI vs D CIT CC 23, MUMBAI
ITA 6833/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT 2(3), MUMBAI vs TATA INDUSTRIES LTD, MUMBAI
ITA 5980/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DUN & BRADSTREET INFORMATION SERVICES INDIA P. LTD,MUMBAI vs CIT 8, MUMBAI
ITA 3989/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RAKHI A SAWANT,MUMBAI vs CIT -11, MUMBAI
ITA 2966/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RAKHI A SAWANT,MUMBAI vs ITO 11(1)(3), MUMBAI
ITA 2965/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DIAMONDS 'R' US,MUMBAI vs CIT CEN -III, MUMBAI
ITA 2945/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO WD 22(3)-1, NAVI MUMBAI vs DEVSHANKAR R. MOURYA, NAVI MUMBAI
ITA 2374/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NATIONAL COLLATERAL MANAGEMENT SERVICES P.LTD,MUMBAI vs ADDL CIT RG 7(1), MUMBAI
ITA 2237/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 21(2)(4), MUMBAI vs SIDDHI M. PANDHI, MUMBAI
ITA 1869/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MANISH D. SAVANT,MUMBAI vs ITO 11(3)(1), MUMBAI
ITA 6988/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT 17(3), MUMBAI vs JAWAHARLAL L AGICHA, MUMBAI
ITA 1844/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BALAKRISHNAN KESHAVAN PERUMPULLY PROP MAX SHIPPING AGENCIES,NAVI MUMBAI vs ITO 22(3)(1), NAVI MUMBAI
ITA 8196/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BOMBAY ISLE DEVELOPERS P. LTD,MUMBAI vs ITO WD 9(1)(2), MUMBAI
ITA 7345/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
KORADIA CONSTRUCTION P. LTD,MUMBAI vs DCIT 9(2), MUMBAI
ITA 2265/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MRS. SUMANLATA BANSAL,MUMBAI vs THE ACIT CEN CIR-8, MUMBAI
ITA 530/MUM/2008[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
MRS. SUMANLATA BANSAL,MUMBAI vs THE ACIT CEN CIR-8, MUMBAI
ITA 529/MUM/2008[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
MRS. SUMANLATA BANSAL,MUMBAI vs THE ACIT CEN CIR-8, MUMBAI
ITA 528/MUM/2008[2002-2003]Status: DisposedITAT MumbaiAY 2002-2003
MRS. SUMANLATA BANSAL,MUMBAI vs THE ACIT CEN CIR-8, MUMBAI
ITA 527/MUM/2008[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
MRS. SUMANLATA BANSAL,MUMBAI vs THE ACIT CEN CIR-8, MUMBAI
ITA 526/MUM/2008[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
MRS. SUMANLATA BANSAL,MUMBAI vs THE ACIT CEN CIR-8, MUMBAI
ITA 525/MUM/2008[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
DIRECTOR OF NCOME TAX-1 vs M/S HUAWEI TECHNOLOGIES CO. LTD.
ITA/565/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA