Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,339 total)
ACIT, NOIDA vs NEETA SAHA, NOIDA
ITA 632/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. MEHTA PRINTS ARTS PVT. LTD., NEW DELHI
ITA 598/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. VIPUL LTD.,GURGAON vs DCIT, NEW DELHI
ITA 2549/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. MMTC LTD., NEW DELHI
ITA 250/DEL/2014[1993-94]Status: DisposedITAT DelhiAY 1993-94
M/S. NATIONAL TEXTILE CORPORATION LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2416/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
SH. MANJU AGARWAL,NEW DELHI vs ITO, NEW DELHI
ITA 2324/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S. MCKINSEY KNOWLEDGE CENTRE INDIA PVT. LTD., NEW DELHI
ITA 2151/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
GKN DRIVELINE (INDIA) LTD.,FARIDABAD vs DCIT, NEW DELHI
ITA 1651/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. VIDHYA SHANKAR INVESTMENT PVT. LTD., NEW DELHI
ITA 6571/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. VIDHYA SHANKAR INVESTMENT PVT. LTD., NEW DELHI
ITA 6570/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. VIDHYA SHANKAR INVESTMENT PVT. LTD., NEW DELHI
ITA 6569/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
SOHAN LAL AGGARWAL,NEW DELHI vs ITO, NEW DELHI
ITA 5711/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
SWASTIK BUILDERS & DEVELOPERS,MEERUT vs CIT, MEERUT
ITA 3006/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. MULAKH RAJ RAMESH KUMAR, NEW DELHI
ITA 4967/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S TECH BOOKS ELECTRONICS SERVICES PVT. LTD., NEW DELHI
ITA 2375/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
C.J. INTERNATIONAL HOTELS LTD. vs COMMISSIONER OF INCOME TAX
ITA/679/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-02 vs M/S COMPETENT SOFTWARE PVT. LTD.
ITA/561/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-02 vs M/S COMPETENT SOFTWARE PVT. LTD.
ITA/560/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
C I T JAIPUR vs M/S HOTEL NEELGAGAN PVT LTD
ITA/132/2003ITAT Rajasthan
SONIA CHATTA vs COMMISSIONER OF INCOME TAX PATIALA
ITA/359/2015ITAT Punjab & Haryana
SUNIL KUMAR GUPTA vs ASST COMMISSIONER OF INCOME TAX
ITA/369/2015ITAT Punjab & Haryana
NARESH KUMAR vs COMMISSIONER OF INCOME TAX PATIALA
ITA/382/2015ITAT Punjab & Haryana
M/S J. S. MOHAMEDALLY,KOLKATA vs PCIT, -14, KOLKATA, KOLKATA
ITA 1161/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT CC 3(4) CEN RG 3, MUMBAI vs ZIAUDDIN A. SIDDIQUE, MUMBAI
ITA 5712/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CC 3(4) CEN RG 3, MUMBAI vs ZIAUDDIN A. SIDDIQUE, MUMBAI
ITA 5711/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
JAGATKUMAR & CO. P.LTD,MUMBAI vs ITO 2(2)(1), MUMBAI
ITA 3881/MUM/2015[1995-96]Status: DisposedITAT MumbaiAY 1995-96
DILIP N YAGNIK,MUMBAI vs ITO 12(2)(3), MUMBAI
ITA 1408/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
JAYESH K SAMPAT,MUMBAI vs DCIT CEN CIR 46, MUMBAI
ITA 160/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
THE PRINCIPAL COMMISSIONER OF INCOME TAX-02 vs M/S C.J. INTERNATIONAL HOTELS LTD.
ITA/557/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-02 vs M/S C.J. INTERNATIONAL HOTELS LTD.
ITA/558/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
