Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,339 total)
BANGALORE INTERNATIONAL AIRPORT LTD.,BANGALORE vs DCIT, BANGALORE
ITA 510/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
RAJU DHIMAN ACHARYA,MEERUT vs ACIT, MEERUT
ITA 2394/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
MSX MALL PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2216/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. AMI LAL YADAV,GURGAON vs ITO, REWARI
ITA 1896/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. AMRAPALI REALTORS PVT. LTD., NEW DELHI
ITA 1734/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
CONTROL RISKS INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 979/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. GREENWOODS EXPORTS GLOBAL PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2320/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. GREENWOODS EXPORTS GLOBAL PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2319/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. GREENWOODS EXPORTS GLOBAL PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2318/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. GREENWOODS EXPORTS GLOBAL PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2317/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S. GULATI INDIA SALES PVT. LIMITED, NEW DELHI
ITA 2308/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. HT MEDIA LTD., NEW DELHI
ITA 2276/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
MR. PRADEEP KUMAR GARG,MUZAFFARNAGAR vs ITO, SHAMLI
ITA 5149/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S INDIRAPURAM HABIBAT CENTRE PVT. LTD., NEW DELHI
ITA 4930/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
IMPROVEMENT TRUST,HANSI vs CIT, HISAR
ITA 3333/DEL/2013[]Status: DisposedITAT Delhi
MRS. INDRAPURAM HABITAT CENTRE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2416/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S GUNVARDHAN VYAPAR PVT. LTD., NEW DELHI
ITA 2285/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
SHRI HAR PRASAD,NEW DELHI vs ITO, MEERUT
ITA 6083/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs BHARTI MOBILE LTD., GURGAON
ITA 3819/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
THE PRINCIPAL COMMISSIONER vs THE ATHANI CO OPERATIVE CREDIT
ITA/100092/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHRI. BASAWESHWAR CO-OP CREDIT SOCIETY LTD.,
ITA/100039/2016ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
THE PR. COMMISSIONER OF INCOME TAX, PANAJI. vs M/S. PUTZMEISTER INDIA PVT. LTD.,
TXA/28/2016ITAT Bombay
JCB INDIA LTD. vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13(1),
ITA/681/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX vs MANISHA GUPTA
ITA/555/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR COMMISSIONER OF INCOME TAX 1 CHANDIGARH vs M/S SHIVALIK AGRO CHEMICAL NEELAM CINEMA COMPLEX
ITA/265/2016ITAT Punjab & Haryana
M/S. NJEEZHOOR SERVICE CO-OPERATIVE BANK LIMITED NO. 136 vs THE COMMISSIONER OF INCOME TAX
ITA/4/2016ITAT Kerala
K.V.PRAKASHAN vs THE COMMISSIONER OF INCOME TAX, KOCHI
ITA/67/2014ITAT Kerala
M/S. KAILASH CHAND PODDAR & SONS,NEW DELHI vs ITO, NEW DELHI
ITA 2303/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. MKP FARMS PVT. LTD., NEW DELHI
ITA 696/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, REWARI vs SH. GAURAV GOYAL, REWARI
ITA 5419/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
