Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,339 total)
ITO, NEW DELHI vs SH. INDERJIT SINGH CHADHA, HUF, DELHI
ITA 5309/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. VINEET SHARMA,NEW DELHI vs ITO, NEW DELHI
ITA 2743/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. ANSHIKA INVESTMENTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6966/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ATUL KUMAR GUPTA,GHAZIABAD vs ITO, GHAZIABAD
ITA 6595/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. XANSA INDIA LTD., NOIDA
ITA 628/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. JAGUAR LEASING PVT. LTD., NEW DELHI
ITA 446/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs M/S. JAGUAR LEASING PVT. LTD., NEW DELHI
ITA 445/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs M/S. BEETA PROMOTERS PVT. LTD., NEW DELHI
ITA 1451/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S STELLAR CAPITAL SERVICES PVT. LTD., NEW DELHI
ITA 5610/DEL/2013[2000-01]Status: DisposedITAT DelhiAY 2000-01
DCIT, FARIDABAD vs SH. PREM SINGLA, NEW DELHI
ITA 3860/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S XANSA INDIA LTD., NOIDA
ITA 3673/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S XANSA INDIA LTD., NOIDA
ITA 3671/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S ESHA SECURITIES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3095/DEL/2013[2004-05]Status: HeardITAT DelhiAY 2004-05
MOL CORPORATION,GURGAON vs ADDL. DIT, NEW DELHI
ITA 6089/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, FARIDABAD vs M/S. GEMI MOTOR INDIA PVT. LTD., FARIDABAD
ITA 2394/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S BEETA PROMOTERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3692/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, FARIDABAD vs M/S SUMITY EDUCATION SOCIETY, FARIDABAD
ITA 3017/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
XANSA INDIA LTD.,NOIDA vs DCIT, NEW DELHI
ITA 2577/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S XANSA INDIA LTD., NOIDA
ITA 2283/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, CHENNAI vs T.S.NARAYANASWAMY, CHENNAI
ITA 1929/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs T.S.NARAYANASWAMY, CHENNAI
ITA 1928/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs T.S.NARAYANASWAMY, CHENNAI
ITA 1927/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs T.S.NARAYANASWAMY, CHENNAI
ITA 1926/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs T.S.NARAYANASWAMY, CHENNAI
ITA 1925/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
HEERA PANNA CHS LTD,MUMBAI vs ITO 16(2)(1), MUMBAI
ITA 572/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CEN CIR 3(3), MUMBAI vs SHAREKHAN FINANCIAL SERVICES P.LTD, MUMBAI
ITA 5715/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 14(3)(2), MUMBAI vs PANKAJ.B. SHAH, MUMBAI
ITA 715/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ASST CIT 8(1)(1), MUMBAI vs RICHARDSON AND CRUDDAS(1972) LTD, MUMBAI
ITA 7100/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RANJITSINGH SARDARSINGH DEORA,MUMBAI vs ITO 25(2)(4), MUMBAI
ITA 7094/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RANJITSINGH SARDARSINGH DEORA,MUMBAI vs JCIT 25(2), MUMBAI
ITA 7093/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
