Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,339 total)
RAJ WINES,NAVI MUMBAI vs CIT, THANE
ITA 6487/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 26(2), MUMBAI vs PRASHANT ARJUNRAO KOLHE, MUMBAI
ITA 5155/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRASHANT ARJUNRAO KOLHE,MUMBAI vs DCIT 26(2), MUMBAI
ITA 4810/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3(1), MUMBAI vs AMFORGE INDUSTRIES LTD, MUMBAI
ITA 4124/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 10(2), MUMBAI vs EUCLID SOLUTIONS P. LTD, MUMBAI
ITA 2875/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 9(1), MUMBAI vs AAKASH LAVLESH LEISURE P.LTD, MUMBAI
ITA 5339/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 9(1), MUMBAI vs AAKASH LAVLESH LEISURE P.LTD, MUMBAI
ITA 5338/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT 9(1), MUMBAI vs AAKASH LAVLESH LEISURE P.LTD, MUMBAI
ITA 5337/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ADDL CIT 9(1), MUMBAI vs AAKASH LAVLESH LEISURE P.LTD, MUMBAI
ITA 5316/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 9(1)(1), MUMBAI vs AAKASH LAVLESH LEISURE (P) LTD, MUMBAI
ITA 8140/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
AAKASH LAVLESH LEISURE P. LTD,MUMBAI vs ITO 9(1)(1), MUMBAI
ITA 7905/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
THE COMMISSIONER OF INCOME TAX, vs THE HUNGUND TALUKA TEACHERS CO-OPERATIVE
ITA/100016/2015ITAT Karnataka
ASHOK B HINCHIGERI,P.S.DINESH KUMAR
PALA MARKETING CO-OP. SOCIETY LTD vs THE COMMISSIONER OF INCOME TAX
WP(C)/17664/2013ITAT Kerala
THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S HT MEDIA LTD.
ITA/552/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S. HARRISONS UNIVERSAL FLOWERS LTD.
ITA/249/2009ITAT Kerala
COMMISSIONER OF CENTRAL EXCISE, DELHI-I vs PREMIER COLOR CARTONS PVT. LTD.
CEAC/9/2016ITAT Delhi
M/S ASHOK KUMAR BACHAWAR (HUF) vs UNION OF INDIA
WP/106714/2016ITAT Karnataka
P.S.DINESH KUMAR
M/S MELCON (VIZAG) PVT. LTD.,KOLKATA vs ITO, WD-4(2), KOLKATA, KOLKATA
ITA 601/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ABACUS FOUNDATION,KOLKATA vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA
ITA 2/KOL/2016[]Status: DisposedITAT Kolkata
SHRI JAGTESWAR SINGH,KOLKATA vs ITO, WD-33(2), KOLKATA, KOLKATA
ITA 1271/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
KRISHI RASAYAN EXPORT PVT. LTD.,KOLKATA vs PCIT, 4, KOLKATA, KOLKATA
ITA 1504/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
M/S TWENTY FIRST CENTURY SECURITIES LTD.,KOLKATA vs THE INCOME TAX OFFICER, WD-4(1), KOLKATA, KOLKATA
ITA 202/KOL/2014[2000-2001]Status: DisposedITAT KolkataAY 2000-2001
M/S KALI COMMODITIES PVT. LTD.,KOLKATA vs DCIT, CEN. CIR-XXVII, KOLKATA, KOLKATA
ITA 131/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
D.C.I.T CC - XIII,KOLKATA., KOLKATA vs M/S TANTIA CONSTRACTION LTD., KOLKATA
ITA 69/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
D.C.I.T., CIRCLE-5, KOLKATA, KOLKATA vs M/S EAST INDIA HOLDINGS PVT. LTD., KOLKATA
ITA 2585/KOL/2013[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
D.C.I.T.CC - XXI,KOL., KOLKATA vs M/S TCL-MMPL CONSORTIUM, BURDWAN
ITA 2547/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
KALI COMMODITIES PVT LTD.,KOLKATA vs D.C.I.T CC - XXVII,KOLKATA, KOLKATA
ITA 2444/KOL/2013[2011-12]Status: DisposedITAT KolkataAY 2011-12
THE LAXMI SALT CO. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD - 4(1), KOLKATA, KOLKATA
ITA 2434/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S EAST INDIA HOLDINGS PVT. LTD.,KOLKATA vs D.C.I.T CIR - 5,KOLKATA, KOLKATA
ITA 2432/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
D.C.I.T CIR - 7,KOLATA, KOLKATA vs M/S RIPLEY & COMPANY LTD., KOLKATA
ITA 2223/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
