Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,470 total)
DCIT, CIRCLE - 8, KOLKATA, KOLKATA vs M/S. TM INTERNATIONAL LOGISTICS LTD., KOLKATA
ITA 1914/KOL/2008[2005-06]Status: DisposedITAT KolkataAY 2005-06
DCIT, CIRCLE - 8, KOLKATA, KOLKATA vs M/S. TM INTERNATIONAL LOGISTICS LTD., KOLKATA
ITA 1513/KOL/2008[2004-05]Status: DisposedITAT KolkataAY 2004-05
M/S. POLARIS FINANCIAL TECHNOLOGY LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 13/CHNY/2013[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ADITYA ANIL SEJPAL (HUF),MUMBAI vs ITO 29(1)(1), MUMBAI
ITA 2239/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
GAMZEN PLAST P.LTD,MUMBAI vs ITO 6(3)(1), MUMBAI
ITA 7449/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(1), MUMBAI vs ICICI LOMBARD GENERAL INSURANCE CO. P.LTD, MUMBAI
ITA 6837/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO (IT) 3(1), MUMBAI vs SURINDERSINGH D.KAMBOW, MUMBAI
ITA 4854/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GHANSHYAM SHARE & STOCK BROKERS,MUMBAI vs DCIT 4(1), MUMBAI
ITA 3573/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
YATIN HARIRAM RUPAREL,MUMBAI vs ITO 8(2)(2), MUMBAI
ITA 2424/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT - 25(2), MUMBAI vs MANGALSINGH M RATHOD, MUMBAI
ITA 7096/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CIR 4(2), MUMBAI vs SVS SECURITIES P.LTD, MUMBAI
ITA 6898/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 6(1), MUMBAI vs BOOTS PIRAMAL HEALTHCARE LTD, MUMBAI
ITA 1224/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SAINY HEAVY ELECT & ENGG. CO. P. LTD,MUMBAI vs ITO WD 10(2)(4), MUMBAI
ITA 8488/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SHRI CHOTTEY LAL GUPTA,ROORKEE vs ITO, ROORKEE
ITA 568/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. HASANPUR COLD STORAGE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6299/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
ASHOK KUMAR AGGARWAL,NEW DELHI vs ITO, FARIDABAD
ITA 2520/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
AJAY KUMAR GUPTA,NEW DELHI vs ITO, FARIDABAD
ITA 2519/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S. SANJIV AGRAWAL (HUF), NEW DELHI
ITA 2762/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. PODDAR PIGMENTS LTD., NEW DELHI
ITA 2219/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DR. PRASHANT AGGARWAL,NOIDA vs ITO, NEW DELHI
ITA 849/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. DECENT FINANCIAL SERVICES PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5547/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S SHRI VISHNU EATABLES (INDIA) LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AND ORS.
CWP/13613/2016ITAT Punjab & Haryana
K. KACHARDAS PATEL SPECI-FIC FAMILY TRUST. vs THE C.I.T.CENTRAL GUJARATAHMEDABAD.
ITR/754/1998ITAT Bombay
(O&M) SATISH BALA MALHOTRA vs COMMR. OF INCOME TAX JALANDHAR
ITA/438/2006ITAT Punjab & Haryana
E N GOPAKUMAR vs COMMISSIONER OF INCOME TAX
ITA/31/2016ITAT Kerala
SRI KUMBARA SANGHA (R) vs STATE BY THE DISTRICT REGISTRAR AND
WP/45840/2013ITAT Karnataka
A.S.BOPANNA
ALMOND BLOSSOM DECORAZIONE P.LTD,MUMBAI vs DCIT CPC TDS GHAZIABAD, MUMBAI
ITA 3851/MUM/2015[2013-14(Q-3)]Status: DisposedITAT Mumbai
FIDELITY MULTITRADE P.LTD,MUMBAI vs ITO WD 1(1)(3), MUMBAI
ITA 3114/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AST CIT 10(3)(1), MUMBAI vs HSBC INVEST DIRECT (INDIA) LTD, MUMBAI
ITA 7324/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 10, MUMBAI vs CHAWLA BROTHERS P.LTD, MUMBAI
ITA 5755/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
