Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
M/S ULTRA CONSULTANTS (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4431/DEL/2016[1999-00]Status: DisposedITAT DelhiAY 1999-00
DCIT, NEW DELHI vs M/S HERO MOTOCORP LTD., NEW DELHI
ITA 1609/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs LAKSHMIPAT SINGHANIA EDUCATION FOUNDATION, NEW DELHI
ITA 1518/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SUPER BELTS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4783/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
HERO MOTOCORP LIMITED,NEW DELHI vs JCIT, NEW DELHI
ITA 1545/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S TOLUNA INDIA PRIVATE LIMITED,GURGAON vs INCOME TAX OFFICER, NEW DELHI
ITA 1272/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. SARITA HANDA EXPORTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 490/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
THE BALLABGARH CO-OPERATIVE MILK PRODUCERS UNION LTD.,BALLABGARH vs ACIT, FARIDABAD
ITA 437/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. SARITA HANDA EXPORTS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 351/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
STERIPLATE PVT. LTD.,NEW DELHI vs ACIT, FARIDABAD
ITA 2807/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
CORNELL OVERSEAS P LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1158/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
VIKRAM JAIN,DELHI vs DCIT, FARIDABAD
ITA 794/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ADIT, INTL. TAXTION, DEHRADUN vs M/S SCHLUMBERGER ASIA SERVICES LTD., GURGAON
ITA 5563/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. DATAVISION SYSTEMS (P) LTD., NEW DELHI
ITA 5361/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, GURGAON vs SH. SANGAT SINGH BAINS, GURGAON
ITA 5176/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. SANDWOODS INFRATECH PROJECTS PVT. LTD., NEW DELHI
ITA 3452/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SAT PAL MINOCHA,NEW DELHI vs ACIT, NEW DELHI
ITA 2637/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. BHARTI AIRTEL LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5816/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. SKYVIEW CONSULTANTS (P) LTD.,NEW DELHI vs CIT- III, NEW DELHI
ITA 2158/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
PR. COMMISSIONER OF INCOME TAX GURGAON vs M/S CARRIER AIR CONDITIONING & REFRIGERATION LTD
ITA/295/2016ITAT Punjab & Haryana
REGISTRAR-JUDICIAL,MR. JUSTICE M.M. AGGARWAL
COMMISSIONER OF INCOME TAX (CENTRAL) -1 NEW DELHI vs PEPSI FOODS PVT LTD
ITA/715/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR COMMISSIONER OF INCOME TAX (CENTRAL)-1 NEW DELHI vs PEPSI FOODS PVT LTD.(NOW KNOWN AS PEPSICO INDIA HOLDINGS PVT.LTD.)
ITA/714/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX- (EXEMPTION) vs M/S HANS RAJ SMARAK SOCIETY
ITA/645/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX- (EXEMPTION) vs M/S HANS RAJ SMARAK SOCIETY
ITA/644/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX, vs SUMITOMO CORPORATION INDIA PVT. LTD.
ITA/643/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SMT. SURYAKALA GOPAKUMAR
ITA/111/2016ITAT Kerala
T. SOMA SUNDARAM vs THE DIRECTORATE GENERAL WORKS
RP/48/2016ITAT Karnataka
B.VEERAPPA,JAYANT PATEL
BAJAJ PARIVAHAN PVT. LTD.,KOLKATA vs CIT, KOLKATA-5, KOLKATA
ITA 1107/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ITO, WD-29(2), KOLKATA, KOLKATA vs NIRMALA PORWAL, KOLKATA
ITA 922/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S. ROYAL MITTAL,KOLKATA vs ITO, WARD-36(1), KOLKATA, KOLKATA
ITA 19/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011