Search ITAT High Courts Supreme Court Landmark Cases Sections Phrases Insights AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

M/S Toluna India Private Limited… vs ITO | ITAT Delhi 2016 | BharatTax

Home/M/S TOLUNA INDIA PRIVATE LIMITED,GURGAON vs. INCOME TAX OFFICER, NEW DELHI

M/S TOLUNA INDIA PRIVATE LIMITED,GURGAON vs. INCOME TAX OFFICER, NEW DELHI

ITA 1272/DEL/2015Status: DisposedITAT Delhi24 October 2016AY 2010-11

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead