Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
M/s P. C. Mining Pvt Ltd. vs Principal Comissioner Of Income Tax 1
TAXC/73/2016ITAT Chhattisgarh
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY AGRAWAL
M/s. Natural Ores Pvt Ltd. Raipur vs Principal Commissioner Of Income-tax-1 Raipur
TAXC/71/2016ITAT Chhattisgarh
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY AGRAWAL
M/s Natural Ores Pvt. Ltd. vs Principal Commissioner Of Income Tax - 1,
TAXC/70/2016ITAT Chhattisgarh
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY AGRAWAL
M/s Natural Ores Pvt. Ltd. vs Principal Commissioner Of Income Tax - 1,
TAXC/69/2016ITAT Chhattisgarh
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANJAY AGRAWAL
M/s. Natural Ores Pvt Ltd. Raipur vs Principal Commissioner Of Income-tax-1 Raipur
TAXC/72/2016ITAT Chhattisgarh
M/S.NIMS MANAGEMENT INSTITUTION PVT LTD vs MRS. T. SHIVA SELVI
CCC/522/2016ITAT Karnataka
K.N.PHANEENDRA,H.G.RAMESH
ANGARGARIA SRIJONI SIKSHA NIKETAN,BIRBHUM vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA
ITA 1366/KOL/2015[]Status: DisposedITAT Kolkata
GKW LIMITED,KOLKATA vs C.I.T KOL - 1,KOLKATA, KOLKATA
ITA 953/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
SOUTH CARRYING CORPORATION,THANE vs ITO WD 3(3), THANE
ITA 3293/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DEEPIKA A. MEHTA,MUMBAI vs DCIT CEN CIR, MUMBAI
ITA 3269/MUM/2015[1989-90]Status: DisposedITAT MumbaiAY 1989-90
BOSTAN ANALYTICS P.LTD,MUMBAI vs DCIT RG 6(1), MUMBAI
ITA 3139/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO (3) 2(2), MUMBAI vs R.K. EDUCATIONAL FOUNDATION, MUMBAI
ITA 1318/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 25(1), MUMBAI vs G SHOES EXPORTS, MUMBAI
ITA 6209/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ADIT (E)-II(1), MUMBAI vs INDIAN INSTITUTE OF MATERIAL MANAGEMENT, NAVI MUMBAI
ITA 5123/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
OLEANDER FARMS P.LTD,NAVI MUMBAI vs DCIT CC 47, MUMBAI
ITA 4966/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
S. MANSUKHLAL & CO.,MUMBAI vs DCIT 14(2), MUMBAI
ITA 4793/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
B.K. KHARE & COMPANY,MUMBAI vs ASST CIT 11(HQ), MUMBAI
ITA 4500/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CHANDULAL MEHTA & CO. P.LTD,MUMBAI vs ITO 5(1)(3), MUMBAI
ITA 194/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
THE HINDUSTAN CO OPERATIVE BANK LTD,MUMBAI vs JT CIT 13(3), MUMBAI
ITA 1501/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUNANDA V AGARWAL,MUMBAI vs ITO 21(2)(4), MUMBAI
ITA 5834/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 7(2), MUMBAI vs SWAN ENERGY LTD, MUMBAI
ITA 5442/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO WD 1(2), KALYAN vs MOHD. SHAHID MOHD. HASAN MOMIN, BHIWANDI
ITA 3886/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MUMBAI MAZDOOR SABAHA,MUMBAI vs ACIT CEN CIR 43, MUMBAI
ITA 1371/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT 5(2), MUMBAI vs MALABAR HILL CLUB LTD, MUMBAI
ITA 6197/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
I.T.O. 9(2)(3), MUMBAI vs MARGARETA INFOTECH PVT. LTD., MUMBAI
ITA 5095/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
KRANT NARAIN AGNANI,MUMBAI vs ACIT 4(3), MUMBAI
ITA 962/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT, CC-44, MUMBAI vs SHILPA SUNIL MAJITHIA, MUMBAI
ITA 5138/MUM/2009[1995-96]Status: DisposedITAT MumbaiAY 1995-96
SHREE M.T.K.TEXTILES PRIVATE LIMITED,CHENNAI vs ACIT, TUTICORIN
ITA 403/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO, CHENNAI vs C.E.CHANDRASEKAR, CHENNAI
ITA 1206/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
HERO MOTOCORP LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 914/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
