Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,194 total)
PR. COMMISSIONER OF INCOME TAX-10 vs EARTH STONE GROUP
ITA/735/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
MAGNETI MARELLI POWERTRAIN INDIA PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX
ITA/350/2014ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
HAIER APPLIANCES INDIA LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX
ITA/713/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
HAIER APPLIANCES INDIA LTD vs ASSISTANT COMMISSIONER OF INCOME-TAX
ITA/711/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
HAIER APPLIANCES INDIA LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX
ITA/712/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PIONEER TCP STOCK BROKERS LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4472/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
MS. SAI ASTHA EXPORTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4033/DEL/2016[2014-15]Status: DisposedITAT DelhiAY 2014-15
MS. SAI ASTHA EXPORTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4032/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHRI BHUPENDRA SINGH RATHORE,GREATER NOIDA vs ACIT, NOIDA
ITA 2511/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
INDER KUMAR BHARGAV,DELHI vs ITO, NEW DELHI
ITA 80/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. ASIAN HONDA MOTOR CO. LTD.,NEW DELHI vs DCIT, INTL. TAXATION, NEW DELHI
ITA 6142/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SUMAN JHA,DELHI vs ITO, NEW DELHI
ITA 6005/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
GOPI CHAND SHARMA,FARIDABAD vs ITO, FARIDABAD
ITA 534/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S GANGULY BROTHERS (SHIPRA MALL), NEW DELHI
ITA 4248/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs SH. VIKAS GUTGUTIA, NEW DELHI
ITA 861/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SH. VIKAS GUTGUTIA, NEW DELHI
ITA 860/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs SH. VIKAS GUTGUTIA, NEW DELHI
ITA 859/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs SH. VIKAS GUTGUTIA, NEW DELHI
ITA 858/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S. CANE DEVELOPMENT COUNCIL, ROHANAKALAN,UTTAR PRADESH vs JCIT, MUZAFFARNAGAR
ITA 6540/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
CANE DEVELOPMENT COUNCIL, TITAWI,GORAKHPUR vs JCIT, MUZAFFARNAGAR
ITA 6503/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. DEVENDER KUMAR AGGARWAL,NEW DELHI vs CIT, NEW DELHI
ITA 3104/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. DMA INVESTMENT PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2517/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. DIMENSION CAPBUILDS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1900/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
SH VIKAS GUTGUTIA,NEW DELHI vs DCIT, NEW DELHI
ITA 1011/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH VIKAS GUTGUTIA,NEW DELHI vs DCIT, NEW DELHI
ITA 1010/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
SH VIKAS GUTGUTIA,NEW DELHI vs DCIT, NEW DELHI
ITA 1009/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S. MODI INDUSTRIES LTD.,UTTAR PRADESH vs DCIT, NEW DELHI
ITA 788/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. MODI INDUSTRIES LTD., UTTAR PRADESH
ITA 733/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. M.G. PORTFOLIO LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4717/DEL/2013[2000-01]Status: DisposedITAT DelhiAY 2000-01
M/S ATOTECH INDIA LTD.,GURGAON vs ACIT, GURGAON
ITA 3679/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06