Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,282 total)
ASST CIT CC 8(4), MUMBAI vs FOURWAYS TRAVELS P.LTD, MUMBAI
ITA 753/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
HEENA PARAG CHHEDA,MUMBAI vs CIT(A) 33, MUMBAI
ITA 5561/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INVENIOLIFE TECHNOLOGY P.LTD,NAVI MUMBAI vs ITO WD 3, PANVEL
ITA 4519/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 33(3)(1), MUMBAI vs RATANLAL B. GANDHI, MUMBAI
ITA 4094/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
KUMAR DEVADAS ADVANI,MUMBAI vs ITO 22(1)3, MUMBAI
ITA 2504/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 32(1), MUMBAI vs DALICHAND G SHAH, MUMBAI
ITA 1451/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 1(2), MUMBAI vs PURVANKARA PROJECTS LTD, BANGALORE
ITA 1313/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SVG FASHION LTD,MUMBAI vs ADDL CIT RG 4(3), MUMBAI
ITA 1217/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHREE LTC AGRO SALES LTD,MUMBAI vs ITO 7(2)(3), MUMBAI
ITA 1116/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GLOBAL HOSPITALITY LICENSING COMPANY SARL,MUMBAI vs ASST DIT (IT) 3(1), MUMBAI
ITA 7620/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT (LTU) -1, MUMBAI vs LUPIN LTD, MUMBAI
ITA 7513/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 25(2)(2), MUMBAI vs PRVIN T SHAH, MUMBAI
ITA 6799/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CIR 22(1), NAVI MUMBAI vs NAVSHAKTI SECURITY FORCE, MUMBAI
ITA 6537/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 22(3)(2), NAVI MUMBAI vs MEGHI PARBAT PATEL, NAVI MUMBAI
ITA 6390/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
POWERTEL INDIA P.LTD,MUMBAI vs DCIT RG 8(2), MUMBAI
ITA 6384/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RELIANCE PORTS AND TERMINALS LTD,MUMBAI vs ASST CIT 3(3), MUMBAI
ITA 6158/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAFATLAL FABRICS P.LTD,MUMBAI vs DCIT 1(2), MUMBAI
ITA 6033/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DILIPKUMAR PHOOLCHAND JAIN,THANE vs ACIT CEN CIR 2, THANE
ITA 5954/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 13(2)(1), MUMBAI vs EVERST CONSTRUCTION CO., MUMBAI
ITA 5798/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SUNRAJ PLASTICS,MUMBAI vs DCIT CIR 22(2), NAVI MUMBAI
ITA 5789/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
J.R DIAMONDS P.LTD,MUMBAI vs DCIT CEN CIR 1, MUMBAI
ITA 5772/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
J.R DIAMONDS P.LTD,MUMBAI vs DCIT CEN CIR 1, MUMBAI
ITA 5771/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 1(1)(2), MUMBAI vs CRYSTAL HOSPITALITY SERVICES P.TLD, MUMBAI
ITA 5634/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DDIT (IT) 2(2), MUMBAI vs ANTWERP DIAMOND BANK NV, MUMBAI
ITA 5498/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SIDDHARTH D METHA ( HUF),MUMBAI vs DCIT 25(3), MUMBAI
ITA 5457/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RITA DEEPAK BHUPTANI,MUMBAI vs ITO 19(2)(2), MUMBAI
ITA 5381/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CHANDRAKANT B. SHAH,MUMBAI vs ACIT 15(2), MUMBAI
ITA 4974/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TURBO TRAVELS INDIA P.LTD,MUMBAI vs ADDL CIT (TDS) RG 3, MUMBAI
ITA 4961/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABBAS ABDUL PATEL,MUMBAI vs ITO WD NO,. 24(3)(1), MUMBAI
ITA 4952/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT (LTU), MUMBAI vs STERLITE TECHNOLOGIES LTD.,
ITA 4755/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11