Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,302 total)
SHRI CHANDRA SWAMI,NEW DELHI vs ACIT, NEW DELHI
ITA 4565/DEL/2016[2003-04]Status: DisposedITAT DelhiAY 2003-04
SHRI CHANDRA SWAMI,NEW DELHI vs ACIT, NEW DELHI
ITA 4528/DEL/2016[2003-04]Status: DisposedITAT DelhiAY 2003-04
SHRI CHANDRA SWAMI,NEW DELHI vs ACIT, NEW DELHI
ITA 4527/DEL/2016[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S CENTURY TWENTY ONE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4385/DEL/2016[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, GHAZIABAD vs M/S. FRIENDS LAND DEVELOPERS, GHAZIABAD
ITA 3388/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
FRIENDS LAND DEVELOPERS,GHAZIABAD vs DCIT, GHAZIABAD
ITA 1517/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
SQUAD COMMUNICATIONS (P) LTD.,NEW DELHI vs ACIT (OSD), NEW DELHI
ITA 1923/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. S. POWER (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6543/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. S. POWER (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6542/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. NOIDA MEDICARE CENTRE LTD., NEW DELHI
ITA 630/DEL/2014[1994-95]Status: DisposedITAT DelhiAY 1994-95
M/S. HANUMANT BUILDERS AND LAND DEVELOPERS,DELHI vs ITO, NEW DELHI
ITA 2916/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. GLOBAL EMERGING MARKETS INDIA LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2746/DEL/2014[2000-01]Status: DisposedITAT DelhiAY 2000-01
DCIT, NEW DELHI vs M/S. GE CAPITAL SERVICES INDIA LTD., NEW DELHI
ITA 2696/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
JOHNSOM MATTHEY INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2492/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
SH. VIRENDER KUMAR PARDESI,NEW DELHI vs ACIT, NEW DELHI
ITA 1863/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. VIRENDER KUMAR PARDESI,NEW DELHI vs ACIT, NEW DELHI
ITA 1862/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
ANIL GUPTA,FARIDABAD vs ITO, FARIDABAD
ITA 4935/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs SH. SANJAY SAWHNEY, NEW DELHI
ITA 5959/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
SANJAY SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 5834/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. OMNIPACK, NEW DELHI
ITA 5409/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs SH. SHREE CHAND SHARMA, NEW DELHI
ITA 465/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S. BHARAT TOURIST PVT. LTD., NEW DELHI
ITA 2406/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SHREE CHAND SHARMA, NEW DELHI
ITA 2375/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
SUBHASH CHAND GOYAL,HANSI vs ITO, HISAR
ITA 4860/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
SUBHASH CHAND GOYAL,HANSI vs ITO, HISAR
ITA 4859/DEL/2010[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT CIRCLE-4 (1), NEW DELHI vs JINDAL PHOTO LTD, NEW DELHI
ITA 3093/DEL/2008[2005-2006]Status: DisposedITAT DelhiAY 2005-2006
SMT. DAYA WANTI THROUGH SMT. SUNITA GUPTA (LEGAL HEIR) vs COMMISSIONER OF INCOME TAX
ITA-357/2015ITAT Delhi
VIJAY R. JASUJA vs THE ASST. COMMISSIONER OF INCOME - TAX CIRCLE -2, PUNE AND ORS.
WP/11686/2016ITAT Bombay
PRINCIPAL COMMISSIONER OF INCOME TAX-6 vs NAVYUG PROMOTERS PVT LTTD
ITA/736/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX (TDS)-2 vs POWER GRID CORPORATION OF INDIA LTD
ITA/660/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
