Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,302 total)
K. M. S. LAKSHMANIER AND SONS vs COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS
CIVIL APPEAL No. 71/1952ITAT SC
5 Judges
TURNER MORRISON & CO. LTD vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 41/1952ITAT SC
4 Judges
COMMISSIONER OF INCOME-TAX; MADRAS vs MTT. AR. S. AR. ARUNACHALAM CHETTIAR
CIVIL APPEAL No. 10/1952ITAT SC
3 Judges
ANGLO-FRENCH TEXTILE CO., LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 13/1952ITAT SC
4 Judges
ANGLO-FRENCH TEXTILE CO. LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 12/1952ITAT SC
4 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K. SRINIVASAN AND K. GOIALAN
CIVIL APPEAL No. 9/1952ITAT SC
3 Judges
RAGHUVANSHI MILLS LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY
CIVIL APPEAL No. 55/1950ITAT SC
4 Judges
COMMISSIONER OF INCOME TAX, BOMBAY vs FINLAY MILLS LTD.
CIVIL APPEAL No. 103/1950ITAT SC
3 Judges
COMMISSIONER OF EXCESS PROFIT TAX BOMBAY CITY vs SRI LAKSHMI SILK MILLS LTD.
CIVIL APPEAL No. 46/1950ITAT SC
3 Judges
EASTERN INVESTMENTS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 89/1950ITAT SC
4 Judges
RAMJILAL vs INCOME-TAX OFFICER, MOHINDARGARH
WRIT TO PETITION (CIVIL)... No. 135/1950ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs GAPPUMAL KANHAIYA LAL
- 0ITAT SC