ITO, NEW DELHI vs. M/S. BHARAT TOURIST PVT. LTD., NEW DELHI

PDF · subscribers
ITA 2406/DEL/2012Status: DisposedITAT Delhi27 October 2016AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →