Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,332 total)
MR. AMIT BALI,DELHI vs ITO, NEW DELHI
ITA 4393/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SMT. REKHA GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 6667/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, MEERUT vs SH. ANKUR SINGHAL, MEERUT
ITA 6443/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, MEERUT vs M/S. PRAGATI PRAKASHAN, MEERUT
ITA 6440/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. SOMIC ZF COMPONENTS LTD., NEW DELHI
ITA 5312/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. AJIT SINGH,HARIDWAR vs ITO, NARNAUL
ITA 4449/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. PRIYA TISSUE PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4239/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S. SALIENCE MARKET PULSE PVT. LTD., NEW DELHI
ITA 421/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. BEVERLY PARK-1, CONDOMINIUM,GURGAON vs ITO, GURGAON
ITA 7056/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. SATISH KUMAR CONTRACTOR,BULANDSHAHR vs ACIT, BULANDSHAHR
ITA 5737/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
MR. CHARAN PAL SINGH,NEW DELHI vs ACIT, NEW DELHI
ITA 5/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. EMIRATES TECHNOLOGIES PVT. LTD., NEW DELHI
ITA 476/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. SUNDER LAL SEMWAL,HARIDWAR vs ACIT, HARIDWAR
ITA 1901/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. SHROFF EYE CENTRE,NEW DELHI vs ACIT, NEW DELHI
ITA 6/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO (TDS), HISAR vs M/S EXECUTIVE ENGINEER PROVINCIAL DIVISION, BHIWANI
ITA 5664/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. D.C. CONSULTANTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3479/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. EVERGREEN EMBROIDERY (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 41/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
ITO, NEW DELHI vs M/S CHANDIGARH PARKHILLS & DEVELOPERS PVT. LTD., NEW DELHI
ITA 582/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
SATISH KUMAR GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 401/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
COMMISSIONER OF INCOME TAX-II LUDHIANA vs SHIV PARSHAD AGGARWAL
ITA/444/2014ITAT Punjab & Haryana
MR. JUSTICE S.J. VAZIFDAR,MR. JUSTICE DEEPAK SIBAL
COMMISSIONER OF INCOME TAX-II, LUDHIANA vs SHIV PARSHAD AGGARWAL
ITA/235/2011ITAT Punjab & Haryana
MR. JUSTICE S.J. VAZIFDAR,MR. JUSTICE DEEPAK SIBAL
COMMISSIONER OF INCOME TAX-II, LUDHIANA vs SHIV PARSHAD AGGARWAL
ITA/234/2011ITAT Punjab & Haryana
MR. JUSTICE S.J. VAZIFDAR,MR. JUSTICE DEEPAK SIBAL
SMT. DAYAWANTI THROUGH SMT. SUNITA GUPTA (LEGAL HEIR) vs COMMISSIONER OF INCOME TAX
ITA/566/2015ITAT Delhi
SMT. DAYAWANTI THR. SMT. SUNITA GUPTA (LEGAL HEIR) vs COMMISSIONER OF INCOME TAX
ITA/565/2015ITAT Delhi
SMT. DAYAWANTI THROUGH SMT. SUNITA GUPTA (LEGAL HEIR) vs COMMISSIONER OF INCOME TAX
ITA/358/2015ITAT Delhi
AJAY GUPTA vs COMMISSIONER OF INCOME TAX
ITA-360/2015ITAT Delhi
SMT. DAYA WANTI THROUGH SMT. SUNITA GUPTA (LEGAL HEIR) vs COMMISSIONER OF INCOME TAX
ITA-358/2015ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M/S.HINDUSTAN LATEX LIMITED
ITA/92/2010ITAT Kerala
SMT. SARITA GUPTA vs BADAM BAI SETHIA
WP/26823/2015ITAT Karnataka
B.VEERAPPA
SMT IRA PANJA,BURDWAN vs ITO, WD-2(3), ASANSOL, ASANSOL
ITA 270/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
