Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,359 total)
ITO, CHENNAI vs CHETTINAD HOUSING CONSTRUCTIONS, CHENNAI
ITA 1670/CHNY/2013[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs DR.K.VANITHA, CHENNAI
ITA 882/CHNY/2011[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DR.K.VANITHA,CHENNAI vs DCIT, CHENNAI
ITA 839/CHNY/2011[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DR.K.VANITHA,CHENNAI vs DCIT, CHENNAI
ITA 838/CHNY/2011[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DR.K.VANITHA,CHENNAI vs DCIT, CHENNAI
ITA 837/CHNY/2011[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DR.K.VANITHA,CHENNAI vs DCIT, CHENNAI
ITA 836/CHNY/2011[2004-05]Status: DisposedITAT ChennaiAY 2004-05
DR.K.VANITHA,CHENNAI vs DCIT, CHENNAI
ITA 835/CHNY/2011[2003-04]Status: DisposedITAT ChennaiAY 2003-04
DR.K.VANITHA,CHENNAI vs DCIT, CHENNAI
ITA 834/CHNY/2011[2002-03]Status: DisposedITAT ChennaiAY 2002-03
DR.K.VANITHA,CHENNAI vs DCIT, CHENNAI
ITA 833/CHNY/2011[2001-02]Status: DisposedITAT ChennaiAY 2001-02
MRS. K.RESHUMA,CHENNAI vs DCIT, CHENNAI
ITA 832/CHNY/2011[2006-07]Status: DisposedITAT ChennaiAY 2006-07
RELIANCE CAPITAL LTD,MUMBAI vs PR CIT 6, MUMBAI
ITA 3331/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 23(3), MUMBAI vs S.R. BROTHERS, MUMBAI
ITA 733/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VANITA H. ALIMCHANDANI,MUMBAI vs ITO 19(2)(2), MUMBAI
ITA 506/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SABAYASACHI RAY,MUMBAI vs ITO 11(1)(4), MUMBAI
ITA 4987/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 9(2)(3), MUMBAI vs COSMOS BRAND DISTRIBUTORS P. LTD, MUMBAI
ITA 4717/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
AJAY MULTI PROJECTS LTD,MUMBAI vs ITO 4(1)(3), MUMBAI
ITA 4706/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LAWMEN CONCEPTS P.LTD,MUMBAI vs DCIT CPC TDS, GHAZIABAD
ITA 4052/MUM/2015[2014-15(26Q-2)]Status: DisposedITAT Mumbai
RAZAKALI A KARMALI,MUMBAI vs ITO WD 20(2)(4), MUMBAI
ITA 3909/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ZOETIS PHARMACEUTICALS RESEARCH P. LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 3712/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DESTIMONEY ENTERPRISES LTD,MUMBAI vs CIT 6, MUMBAI
ITA 3056/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DESTIMONEY INDIA SERVICES P.LTD,MUMBAI vs CIT 6, MUMBAI
ITA 3055/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RATILAL VERSHI SHAH,MUMBAI vs ITO 12(1)(4), MUMBAI
ITA 2288/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PANKAJ KHANDELWAL,MUMBAI vs ITO 8(2)(1), MUMBAI
ITA 148/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (E) 2(3), MUMBAI vs ST JOSEPHS TECHNICAL SCHOOL, MUMBAI
ITA 1417/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
V-TEX WVG & MFG MILLS LTD,MUMBAI vs DCIT 4(3)(2), MUMBAI
ITA 1393/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
EKTA SURPEME HOUSING,MUMBAI vs ADDL CIT 15(3), MUMBAI
ITA 1277/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 1(3)(2), MUMBAI vs SAM INDUSTRIES LTD, MUMBAI
ITA 1275/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MANGALSINGH BROTHERS P.LTD,MUMBAI vs ITO (TDS) 2(3), MUMBAI
ITA 1242/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 19(1), MUMBAI vs GHANSHAM SEWAK RAMANI, MUMBAI
ITA 7170/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
INFORMED TECHNOLOGIES INDIA LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 6467/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12