No AI summary yet for this case.
IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 21ST DAY OF OCTOBER, 2016 PRESENT THE HON' BLE MR. JUSTICE JAYANT PATEL AND THE HON' BLE MR. JUSTICE B.VEERAPPA REVIEW PETITION NOS. 48 OF 2016 AND 171 – 178/2016
BETWEEN
T. SOMA SUNDARAM
S/O K. THANIKACHALAM, AGED ABOUT 51 YEARS, WORKING AS WIREMAN, O/O. THE BCESD II/BCESD III, CR BUILDING, QUEEN’S ROAD, BENGALURU. RESIDNET OF NO.64, 1ST ‘B’ MAIN, 1ST BLOCK, JAKKASANDRA EXTENSION, KORAMANGALA, BENGALURU – 560 034.
CHANDRAYYA PUJERI
S/O PARAVAYYA PUJERI, AGED ABOUT 34 YEARS, WORKING AS WIREMAN, ..2..
RP NOS.48/2016 AND 171-178/2016
2 O/O THE CPWD QUARTERS, HSR LAYOUT, BENGALURU, RESIDENT OF NO.11/3, 24TH MAIN, 25TH ‘A’ CROSS, PARANGIPALAYA HSR LAYOUT, SECTOR-2, BENGALURU.
K.H. GUNDAIAH S/O CHALLAIAH, AGED ABOUT 33 YEARS, WORKING AS WIREMAN, O/O. THE BCED I/BCESD IV, GENERAL POOL OFFICE ACCOMMODATION, CLPWD, KENDRIYA SADAN, KORAMANGALA II BLOCK, BENGALURU – 560 034. RESIDING AT C/O. LOKAIAH MOLLYA, NO.M-4, BLOCK NO.34, CPWD QUARTERS, 2ND BLOCK, KORAMANGALA, BENGALURU – 560 034.
SHRISHAIL PUJERI S/O PARAVAYYA PUJERI, AGED ABOUT 37 YEARS, WORKING AS WIREMAN, O/O THE CPWD QUARTERS, HSR LAYOUT, BENGALURU. RESIDENT OF NO.11/3, 24TH MAIN, 25TH ‘A’ CROSS, PARANGIPALAYA HSR LAYOUT, SECTOR – 2, BENGALURU.
..3..
RP NOS.48/2016 AND 171-178/2016
3 5. MOHAMMED FAQRUDDIN S/O ABDUL GAFFAR SAB, AGED ABOUT 30 YEARS, WORKING AS WIREMAN, O/O THE INCOME TAX OFFICE, CR BUILIDINT, QUEENS ROAD, BENGALURU. RESIDING AT C/O M. AHMED SHARIFF, NO.25/1, NEAR GOVERNMENT URDU SCHOOL, MANGAMMANA PALYA, BOMMANAHALLY BENGALURU-560 068.
G. P. HANUMANTHAYARAPPA S/O PUTTA HANUMAIAH, AGED ABOUT 36 YEARS, WORKING AS WIREMAN, O/O THE BCED I/BCESD IV GENERAL POOL OFFICE ACCOMMODATION CPWD KENDRIYA SADAN KORAMANGALA II BLOCK BENGALURU – 560 034. RESIDENT OF NO 115/6 13TH CROSS VENKATAPURA LAYOUT KORAMANGALA BENGALURU – 560 034.
G. HARISH KUMAR S/O B. GAJAPATHY, AGED ABOUT 26 YEARS, WORKING AS ELECTRICAL KHALASIS, ..4..
RP NOS.48/2016 AND 171-178/2016
4 O/O BCED I/BCESD IV, GPRA, CPWD, KENDRIYA SADAN, KORAMANGALA II BLOCK, BENGALURU-560 034. RESIDENT OF DOOR NO . 3M3 BLOCK NO .34 CPWD QUARTERS, KORAMANGALA, BENGALURU – 560 034.
RAVI KUMAR C.M S/O MAHADEVA SWAMY C.S, AGED ABOUT 24 YEAR, WORKING AS ELECTRICAL KHALASIS, O/O THE CENTRAL INSTITUTE OF INDIAN LANGUAGES, MANASAGANGOTRI, HUNSUR, MYSURU – 570 006. RESIDENT OF DODAKAVALANDE HOBALI, NANJUNGUDU TALUK, CHIKKAKOWLANDE, MYSURU DISTICT – 571 312.
RAVI KUMAR S/O RAMAPPA, AGED ABOUT 23 YEARS, WORKING AS ELECTRICAL KHALASIS, O/O BCED I / BCESD IV , GENERAL POOL OFFICE ACCOMMODATION CPWD KENDRIYA SADAN ..5..
RP NOS.48/2016 AND 171-178/2016
5 KORAMANGALA II BLOCK BENGALURU - 560034 PERMANENT RESIDENT OF SOMALAPURA VILLAGE, GUDIBANDE TALUK, CHICKBALAPURA DISTRICT – 561 209.
... PETITIONERS (BY SRI.: BASAVARAJ VEERABHADRA & AMARESH.N, ADVOCATES)
AND
THE DIRECTORATE GENERAL WORKS CPWD, 101 "A" NIRMAN BHAVAN, NEW DELHI – 110 011.
THE ASSISTANT DIRECTOR GENERAL (SR-II) CPWD, "B" WING, KENDRIYA SADAN, KORAMANGALA, BENGALURU – 560 034.
THE ADDITIONAL DIRECTOR GENERA (SR-I), 1ST FLOOR G WING 3RD AVENUE RAJAJI BHAVAN, CHENNAI – 600 090.
THE CHIEF ENGINEER (SOUTH ZONE-III), CPWD, "D" WING, 6TH FLOOR, KENDRIYA SADAN, KORAMANGALA, BENGALURU – 560 034. ..6..
RP NOS.48/2016 AND 171-178/2016
6 5. THE CHIEF ENGINEER (ELECTRICAL) CPWD, 3RD FLOOR, "G" WING, RAJAJI BHAVAN, CHENNAI – 600 090.
THE SUPERINTENDING ENGINEER (ELECTRICAL), CPWD, 4TH FLOOR "E" WING, KENDRIYA SADAN, KORAMANGALA, BENGALURU – 560 034.
THE SUPERINTENDING ENGINEER (ELECTRICAL), HYDERABAD CENTRAL ELECTRICAL CIRCLE, CPWD, 3RED FLOOR, NIRMAN BHAVAN, SU LTAN BAZAAR, HYDERABAD – 500 095.
THE SUPERINTENDING ENGINEER (ELECTRICAL) CHENNAI CENTRAL ELECTRICAL CIRCLE I, NO.26, HADDOWS ROAD, SHASTRI BHAVAN, CHENNAI – 600 006.
THE EXECUTIVE ENGINEER (ELECTRICAL) BENGALURU CENTRAL ELECTRICAL DIVISION-I, CPWD, "C" WING, KENDRIYA SADAN, BENGALURU – 560 034. ..7..
RP NOS.48/2016 AND 171-178/2016
THE EXECUTIVE ENGINEER (ELECTRICAL), BENGALURU CENTRAL ELECTRICAL DIVISION-II, CPWD, "F" WING, GROUND FLOOR, KENDRIYA SADAN, BENGALURU – 560 034.
THE UNION OF INDIA REP. BY ITS SECRETARY, MINISTRY OF URBAN DEVELOPMENT WORKS DIVISION NIRMAN BHAVAN, NEW DELHI – 110 011. ... RESPONDENTS
THE ADVOCATE FOR THE PETITIONER HAS FILED THE ABOVE REVIEW PETITIONS UNDER ORDER 47 RULE 1 OF CPC, PRAYING THIS HON'BLE COURT TO REVIEW THE ORDER DATED: 02/11/2015 PASSED IN WP NOS. 46359-46367/2015, ON THE FILE OF THE HON'BLE HIGH COURT OF KARNATAKA, BENGALURU.
..8..
RP NOS.48/2016 AND 171-178/2016
8 These Review Petitions coming on for orders this day Court made the following order.
ORDER
Three weeks time is granted to remove office objections, failing which, the matter shall stand automatically dismissed for want of prosecution.
Sd/- JUDGE
Sd/- JUDGE
COPY
Sd/- ASSISTANT REGISTRAR T By : MJ R By : RM C By : BSL
Ty dt : 06/12/2016 C.dt : 9/12/16