Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
M/S K. MANIBHAI & CO.,KOLKATA vs ACIT, CIR-35, KOLKATA, KOLKATA
ITA 1343/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
M/S ASMI CONSTRUCTION COMPANY,SILIGURI vs JCIT, RG-1, SILIGURI, SILIGURI
ITA 1256/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
HARBANSLAL MALHOTRA & SONS PVT. LTD.,KOLKATA vs D.C.I.T.CENTRAL CIRCLE-XXVII, KOLKATA, KOLKATA
ITA 5/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MD. NAIMUDDIN,KOLKATA vs DCIT, CIR-8, KOLKATA, KOLKATA
ITA 276/KOL/2014[2006-07]Status: DisposedITAT KolkataAY 2006-07
SRI SISIR KUMAR CHAKRABORTY,BURDWAN vs ITO, WD-3(1), AANSOL, ASANSOL
ITA 254/KOL/2014[2008-09]Status: DisposedITAT KolkataAY 2008-09
SRABANI CHAKRABORTY,KOLKATA vs JCIT, RG-29, KOLKATA, KOLKATA
ITA 240/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
KANOI TEA PVT. LTD.,KOLKATA vs DCIT, CENTRAL-XI, KOLKATA, KOLKATA
ITA 1792/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
RAM KARAN TIWARI,KOLKATA vs ACIT, CIRCLE-54, KOLKATA, KOLKATA
ITA 1783/KOL/2014[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
ITO, WARD-1(1), KOLKATA, KOLKATA vs M/S. ABHAY CARRIER PVT. LTD., KOLKATA
ITA 1692/KOL/2014[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
RAMAN KUMAR MALHOTRA,KOLKATA vs ITO, WARD-36(1), KOLKATA, KOLKATA
ITA 1609/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
SHRI ARPAN KUMAR GHOSH,HOWRAH vs ITO, WARD-48(1), KOLKATA, KOLKATA
ITA 1536/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
I.T.O WD - 2(2),HOOGHLY., HOOGHLY vs RATNA MUKHERJEE ( L/H OF LATE KAMAL MUKHERJEE), DURGAPUR
ITA 559/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
I.T.O WD - 8(2),KOLKATA, KOLKATA vs M/S CALCUTTA MEDICAL IMAGING INSTITUTE LTD., KOLKATA
ITA 2259/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
D.C.I.T CIR - 4,KOLKATA, KOLKATA vs M/S TATA TEA LIMITED, KOLKATA
ITA 2006/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
AJOY RUDRA,NORTH 24 PARGANAS vs A.C.I.T CIR - 51,KOLKATA, KOLKATA
ITA 1788/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
WEST BENGAL STATE ELECTRICITY TRANSMISSION CO LTD,KOLKATA vs C.I.T KOLKATA - I,KOKATA, KOLKATA
ITA 1005/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
JCIT(OSD), CIRCLE -4, KOLKATA, KOLKATA vs M/S. MONET SECURITIES (P)LTD, KOLKATA
ITA 1074/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
GOLANI BROTHERS,MUMBAI vs DCIT CEN CIR 7(2), MUMBAI
ITA 4596/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GOLANI BROTHERS,MUMBAI vs DCIT CEN CIR 7(2), MUMBAI
ITA 4595/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GOLANI BROTHERS,MUMBAI vs DCIT CEN CIR 7(2), MUMBAI
ITA 4594/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
GOLANI BROTHERS,MUMBAI vs DCIT CEN CIR 7(2), MUMBAI
ITA 4593/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ADIVASI PRAGATI MANDAL,THANE vs ASST CIT PALGHAR CIRCLE, PALGHAR, PALGHAR
ITA 265/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MOHD HUSSAIN NOOR MOHD SHAIKH,MUMBAI vs ITO 18(3)(3), MUMBAI
ITA 1932/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KANAK STOCK BROKERS P LTD,MUMBAI vs DCIT CC 46, MUMBAI
ITA 683/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ALEMBIC SECURITIES P.LTD,MUMBAI vs DCIT CC 46, MUMBAI
ITA 679/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 14(3)(1), MUMBAI vs ROOFTOP INFRA PROJECTS P.LTD, MUMBAI
ITA 3481/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRIME DEVELOPERS,MUMBAI vs ASST CIT PANVEL CIR, PANVEL
ITA 3356/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAYUR R. SHRIMANKER,MUMBAI vs CIT(A)-39, MUMBAI
ITA 3335/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ROYAL ANTI-BIOTICS & INVESTMENTS P.LTD,MUMBAI vs ASST CIT CIR 4(3), MUMBAI
ITA 317/MUM/2015[1998-99]Status: DisposedITAT MumbaiAY 1998-99
ROYAL ANTI-BIOTICS & INVESTMENTS P.LTD,MUMBAI vs ASST CIT CIR 4(3), MUMBAI
ITA 316/MUM/2015[1996-94]Status: DisposedITAT MumbaiAY 1996-94
