Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,181 total)

ABC MARINE P.LTD,MUMBAI vs ITO WD 1(1)(4), MUMBAI

ITA 2246/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
21/10/2016

MADHU NARPAT MEHTA, MUMBAI vs ACIT CEN CIR 4(1), MUMBAI

ITA 2158/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
21/10/2016

MADHU NARPAT MEHTA, MUMBAI vs ACIT CEN CIR 4(1), MUMBAI

ITA 2157/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
21/10/2016

MADHU NARPAT MEHTA, MUMBAI vs ACIT CEN CIR 4(1), MUMBAI

ITA 2156/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
21/10/2016

MADHU NARPAT MEHTA, MUMBAI vs ACIT CEN CIR 4(1), MUMBAI

ITA 2155/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
21/10/2016

NARPAT MEHTA, MUMBAI vs ACIT CEN CIR 4(1), MUMBAI

ITA 2154/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
21/10/2016

DCIT 5(1)(2), MUMBAI vs HARDCASTLE PETROFER P.LT, MUMBAI

ITA 182/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
21/10/2016

ITO WD 1(3), KALYAN vs RAI RESIDENCY P.LTD, KALYAN

ITA 1139/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
21/10/2016

CADBURY SCHWEPPES OVERSEAS LTD,MUMBAI vs ASST DIT (IT) 1(2), MUMBAI

ITA 921/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
21/10/2016

ITO 3(3)(1), MUMBAI vs REMI FIANANCE & INVESTMENT P.LTD, MUMBAI

ITA 7461/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
21/10/2016

CHAUHAN COMMODITIES,MUMBAI vs CIT (A) 14, MUMBAI

ITA 6572/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
21/10/2016

MAGNUM INFRAPROJECTS P.LTD,MUMBAI vs ASST CIT CEN CIR 45, MUMBAI

ITA 5648/MUM/2014[2012-13]Status: DisposedITAT MumbaiAY 2012-13
21/10/2016

MAGNUM INFRAPROJECTS P.LTD,MUMBAI vs ASST CIT CEN CIR 45, MUMBAI

ITA 5644/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
21/10/2016

MAGNUM INFRAPROJECTS P.LTD,MUMBAI vs ASST CIT CEN CIR 45, MUMBAI

ITA 5643/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
21/10/2016

MAGNUM INFRAPROJECTS P.LTD,MUMBAI vs ASST CIT CEN CIR 45, MUMBAI

ITA 5642/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
21/10/2016

ITO 24(3)(2), MUMBAI vs NEETA ENTERPARISES, MUMBAI

ITA 5205/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
21/10/2016

DCIT CIR 3(1), MUMBAI vs DOME BELL ELECTRONICS INDIA LTD, MUMBAI

ITA 4655/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
21/10/2016

TOPS SECURITY LTD,MUMBAI vs DCIT 8(3), MUMBAI

ITA 4369/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
21/10/2016

SHRIDHAR JAGUSTE,MUMBAI vs DCIT CIR 20(3), MUMBAI

ITA 4346/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
21/10/2016

ODYSSEY CAPITAL P LTD,MUMBAI vs DCIT 5(2),

ITA 4179/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
21/10/2016

DCIT 5(2), MUMBAI vs ODYSEEY CAPITAL P.LTD, MUMBAI

ITA 3845/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
21/10/2016

SHAKTI INTERNATIONAL PVT LTD,MUMBAI vs ACIT 10(3), MUMBAI

ITA 3243/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
21/10/2016

NARAYAN ATMARAM PATKAR MEMORIAL TRUST,DOMBIVALI vs CIT CIR I, THANE

ITA 2499/MUM/2014[2013-14]Status: DisposedITAT MumbaiAY 2013-14
21/10/2016

ASST CIT CIR 1, KALYAN vs MANITEX INDUSTRIES, THANE

ITA 1834/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
21/10/2016

MCKINSEY & COMPANY INC. THE NEHTERLANDS,MUMBAI vs ASST DIT (IT) 4(1), MUMBAI

ITA 1572/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
21/10/2016

BINOD KUMAR SINGH,MUMBAI vs DCIT CC 18 & 19, MUMBAI

ITA 1481/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
21/10/2016

BINOD KUMAR SINGH,MUMBAI vs DCIT CC 18 & 19, MUMBAI

ITA 1477/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
21/10/2016

BINOD KUMAR SINGH,MUMBAI vs DCIT CC 18 & 19, MUMBAI

ITA 1476/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
21/10/2016

DCIT 20(2), MUMBAI vs MINOO RASHESH PATEL, MUMBAI

ITA 6677/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
21/10/2016

SHANTILAL H. KARANI,MUMBAI vs CIT 22, MUMBAI

ITA 6419/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
21/10/2016