Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
MACHINERY & SPARES,MUMBAI vs JTCIT 23(1), MUMBAI
ITA 5965/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DWARKANATH NAIR,MUMBAI vs DCIT 9(2), MUMBAI
ITA 4181/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SUJATA KABRAJI,MUMBAI vs ITO WD 19(3)(4), MUMBAI
ITA 1816/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ABU-DHABI COMMERICAL BANK LTD,MUMBAI vs DDIT (IT) 1(1), MUMBAI
ITA 6852/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT (OSD) I CEN RG 7, MUMBAI vs SIMPLEX REALTY LTD, MUMBAI
ITA 4297/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT (OSD)-1, CEN RG -7, MUMBAI vs SIMPLEX REALTY LTD, MUMBAI
ITA 4296/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT (OSD)-1, CEN RG -7, MUMBAI vs SIMPLEX REALTY LTD, MUMBAI
ITA 4295/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT (OSD)-1, CEN RG -7, MUMBAI vs SIMPLEX REALTY LTD, MUMBAI
ITA 4294/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT (OSD)-1, CEN RG -7, MUMBAI vs SIMPLEX REALTY LTD, MUMBAI
ITA 4293/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT (OSD)-1, CEN RG -7, MUMBAI vs SIMPLEX REALTY LTD, MUMBAI
ITA 4292/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT (OSD)-1, CEN RG -7, MUMBAI vs SIMPLEX REALTY LTD, MUMBAI
ITA 4291/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SIMPLEX REALTY LTD,MUMBAI vs DCIT (OSD) CIR 7, MUMBAI
ITA 3830/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SIMPLEX REALTY LTD,MUMBAI vs DCIT (OSD) CIR 7, MUMBAI
ITA 3829/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
HIRALAL NANDLAL GOYAL,ULHASNAGAR vs DCIT CIR 22(3), NAVI MUMBAI
ITA 2324/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DOME BELL ELECTRONCS (INDIA) LTD,MUMBAI vs ASST CIT CIR 1, MUMBAI
ITA 2317/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KARTIKEYA KILACHAND,MUMBAI vs ACIT CIR 15(1), MUMBAI
ITA 1999/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DWARKANATH KRISHNAN NAIR,MUMBAI vs D.C.I.T.-9(2), MUMBAI
ITA 1576/MUM/2011[2007-2008]Status: DisposedITAT MumbaiAY 2007-2008
ACIT CEN CIR 32, MUMBAI vs SANSKAR JEWELES LTD, MUMBAI
ITA 8152/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CIR - 3(1), MUMBAI vs M/S. GUJARAT AMBUJA CEMENTS LTD., MUMBAI
ITA 570/MUM/2007[1998-1999]Status: DisposedITAT MumbaiAY 1998-1999
ACIT - 24(2), MUMBAI vs SRI. M.H. PATEL, MUMBAI
ITA 6360/MUM/2006[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
DCIT, TIRUPPUR vs R.EASWARAN, TIRUPPUR
ITA 421/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, TIRUPPUR vs M/S. DOLLAR APPARELS, TIRUPPUR
ITA 2040/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
R.ESWARAN (HUF),TIRUPPUR vs DCIT, TIRUPPUR
ITA 168/CHNY/2016[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
DCIT, CHENNAI vs S.L.LUMAX LTD., SRIPERAMBUDUR
ITA 1578/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs SUNDARAM AUTO COMPONENTS LTD., CHENNAI
ITA 1576/CHNY/2016[2004-05]Status: DisposedITAT ChennaiAY 2004-05
ELGI EQUIPMENTS LTD.,COIMBATORE vs JCIT, COIMBATORE
ITA 973/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
N.S.RAJESHWARAN,THE NILGIRIS vs ITO, OOTY
ITA 456/CHNY/2015[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
TOSHIBA JSW POWER SYSTEMS PRIVATE LIMITED,CHENNAI vs ITO, CHENNAI
ITA 3099/CHNY/2014[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, CHENNAI vs ASHOK LEYLAND LTD., CHENNAI
ITA 2915/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
GOKUL PIPES,CHENNAI vs ACIT, CHENNAI
ITA 978/CHNY/2013[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
